High Courts09 Feb 2024Dismissed
Pooja Mohanty Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 146 of 1,624
High Courts09 Feb 2024Dismissed
Jaga Sahoo @ Jagannath Sahoo Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 354, 354A, 354B, 354D, 452, 506, 509
High Courts09 Feb 2024Disposed Of
Sunita Pradhan Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 437(1), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 37(1)(b)(ii)
High Courts09 Feb 2024Disposed Of
Sanjeev Govindaswamy Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0071
Constitution of India, 1950 — Article 20(3), 21Code of Criminal Procedure, 1973 — Section 161(2), 173(8), 438, 438(1)Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts09 Feb 2024Disposed Of
Bijay Kumar Swain Vs State Of Odisha And Others
Orissa High Court · (2024) 02 OHC CK 0070
Orissa Housing Board Act, 1968 — Section 18(l), 48Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 2(l), 2(k), 3(3)
High Courts08 Feb 2024Dismissed
Kishore Krishna Piri Vs The Chairman, Balasore Municipality, Balasore & Others
Orissa High Court · (2024) 02 OHC CK 0069
Code of Civil Procedure, 1908 — Section 96, 100Orissa Municipal Act, 1950 — Section 349
High Courts08 Feb 2024Dismissed
Purnabasi Panigrahy Vs Manoranjan Patra & Another
Orissa High Court · (2024) 02 OHC CK 0068
Code of Civil Procedure, 1908 — Section 96, 100Transfer of Property Act, 1882 — Section 52
High Courts08 Feb 2024Dismissed
Md. Mumtaz Vs Mustaque Ahamad
Orissa High Court · (2024) 02 OHC CK 0067
Code of Civil Procedure, 1908 — Section 96, 100
High Courts08 Feb 2024Dismissed
Smt. B. Bharati Dora Vs Smt. B. Papamma & Another
Orissa High Court · (2024) 02 OHC CK 0066
Code of Civil Procedure, 1908 — Section 96, 100
High Courts08 Feb 2024Allowed
Guru Anchel Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 302, 506(ii)
High Courts08 Feb 2024Dismissed
Rabi Sambad Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 302
High Courts08 Feb 2024Allowed
Samai Tamundia Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0063
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 302
High Courts08 Feb 2024Dismissed
Sailabala Swain And Others Vs Jyotshanmayee Swain And Others
Orissa High Court · (2024) 02 OHC CK 0062
High Courts08 Feb 2024
Kanha Pani Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 376(2)(n), 506
High Courts08 Feb 2024
Jugal Behera Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 506
High Courts08 Feb 2024Disposed Of
Abhel Kumar Naik Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 21(b)(ii)(B)
High Courts08 Feb 2024Disposed Of
Sudhir Parija Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0058
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts08 Feb 2024Disposed Of
Rudra Narayan Naik Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0057
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
High Courts08 Feb 2024Disposed Of
Rasmi Ranjan Sethy @ Jitua Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0056
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 385, 386Arms Act, 1959 — Section 25, 27
High Courts08 Feb 2024Disposed Of
Mafuza Bibi Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0055
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37