High Courts12 Feb 2024Disposed Of
Dhiru Dash Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0094
Code of Criminal Procedure, 1973 — Section 317, 439Indian Penal Code, 1860 — Section 379
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 145 of 1,624
High Courts09 Feb 2024Disposed Of
Prasad Behera Vs Urmila Behera And Another
Orissa High Court · (2024) 02 OHC CK 0093
Code of Civil Procedure, 1908 — Order 7 Rule 10Hindu Marriage Act, 1955 — Section 19(i)Family Court�s Act, 1984 — Section 7
High Courts09 Feb 2024Disposed Of
Monalisa Mohapatra Vs Jitendra Sahoo
Orissa High Court · (2024) 02 OHC CK 0092
Hindu Marriage Act, 1955 — Section 12(2), 12(2)(a)(i)
High Courts09 Feb 2024Disposed Of
Minati Nandi And Others Vs Union Of India And Another
Orissa High Court · (2024) 02 OHC CK 0091
High Courts09 Feb 2024Disposed Of
Tapaswini Jena And Another Vs Union Of India And Another
Orissa High Court · (2024) 02 OHC CK 0090
High Courts09 Feb 2024Disposed Of
Amarendra Pratap Swain @ Viki Swain Vs State Of Odisha & Another
Orissa High Court · (2024) 02 OHC CK 0089
Indian Penal Code, 1860 — Section 34, 294, 323, 341, 379, 506
High Courts09 Feb 2024Disposed Of
Bikash Kumar Jain & Another Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0088
Code of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 109, 188, 294, 370(3), 370A(2)Prevention of Immoral Traffic Act, 1956 — Section 3, 4, 5, 6, 7
High Courts09 Feb 2024Disposed Of
Mitu @ Susanta Behera Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0087
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 307, 323, 325, 379, 506
High Courts09 Feb 2024Dismissed
Sunil Kumar Nanda Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 342, 506
High Courts09 Feb 2024Dismissed
Subhasis Pradhan @ Malinga Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0085
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 324, 341, 379, 427, 452, 506
High Courts09 Feb 2024Disposed Of
Narahari Mallick Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 317, 439Indian Penal Code, 1860 — Section 34, 272, 273, 379Bihar and Orissa Excise Act, 1915 — Section 52(a)
High Courts09 Feb 2024Dismissed
Somnath Behera Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29
High Courts09 Feb 2024Dismissed
Suraj Xalxo Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0082
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
High Courts09 Feb 2024Disposed Of
Jusaph Munda Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0081
Code of Criminal Procedure, 1973 — Section 439Wildlife Protection act, 1972 — Section 9, 39(1)(a), 39(1)(b), 39(1)(d), 39(3), 44, 51Orissa Forest Act, 1972 — Section 27
High Courts09 Feb 2024Disposed Of
Rabindra Dalei Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0080
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts09 Feb 2024Disposed Of
Hadu @ Zakersa Saha And Others Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 380, 457
High Courts09 Feb 2024Disposed Of
Chaitan Kukudi @ Kakudi Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380
High Courts09 Feb 2024Disposed Of
Sagar Panda Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0077
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)
High Courts09 Feb 2024Disposed Of
Ganpati Randhari Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0076
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 29, 37(1)(b)(ii)
High Courts09 Feb 2024Disposed Of
Nanda Saura Vs State Of Odisha
Orissa High Court · (2024) 02 OHC CK 0075
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C