High Courts07 Nov 1972
Hrushikesh Mohapatra Vs State of Orissa and Another
Orissa High Court · (1973) 39 CLT 359
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,420 judgments · page 1,455 of 1,621
High Courts03 Nov 1972Dismissed
Akura Khatei Vs Harihar Panda
Orissa High Court · AIR 1973 Ori 185 : (1973) 39 CLT 213
Transfer of Property Act, 1882 — Section 118
High Courts02 Nov 1972
Chakrapani Naik Vs State of Orissa
Orissa High Court · (1973) 39 CLT 11 : (1973) CriLJ 1052
Penal Code, 1860 (IPC) — Section 425, 430
High Courts27 Oct 1972Allowed
Natabar Sahu and Others Vs Gobinda Mohapatra and Others
Orissa High Court · AIR 1974 Ori 34
Civil Procedure Code, 1908 (CPC) — Section 153
High Courts26 Oct 1972
Gangadhar Malik and Another Vs Kahnu Sethi and Others
Orissa High Court · (1972) 38 CLT 1244
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts25 Oct 1972Allowed
Satyabadi Mahanty and Another Vs Padma Mahantiani
Orissa High Court · AIR 1973 Ori 153 : (1973) 39 CLT 149
Orissa Court Fees Act, 1870 — Article 17A
High Courts24 Oct 1972Allowed
Mrs. Yulitha Hyde and Others Vs State of Orissa and Others
Orissa High Court · AIR 1973 Ori 116
Constitution of India, 1950 — Article 19(2), 25(1)Orissa Freedom of Religion Act, 1967 — Section 1, 2, 3, 4
High Courts24 Oct 1972Allowed
M.K. Raghavan Vs The Municipal Council and Another
Orissa High Court · AIR 1973 Ori 186
Evidence Act, 1872 — Section 115
High Courts12 Oct 1972
State Vs Debendra Tiria
Orissa High Court · (1972) 38 CLT 1187
Criminal Procedure Code, 1898 (CrPC) — Section 164, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Oct 1972
Narasingha Patnaik Vs State of Orissa
Orissa High Court · (1972) 38 CLT 1173 : (1973) CriLJ 1744
Penal Code, 1860 (IPC) — Section 161, 165, 165A
High Courts12 Oct 1972
State of Orissa Vs Nanda Sahu and Padan Sahu
Orissa High Court · (1972) 38 CLT 1267 : (1973) 32 STC 223
Orissa Sales Tax Act, 1947 — Section 12(2), 12(8), 24(1)
High Courts12 Oct 1972
Nayan Kumari Dei Vs Bhagabat Sahu and Others
Orissa High Court · (1972) 38 CLT 1233
Penal Code, 1860 (IPC) — Section 427
High Courts11 Oct 1972
Mahesh Chandra Satpathy and Others Vs State of Orissa and Others
Orissa High Court · (1972) 38 CLT 1209
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114Orissa Homeopathic Act, 1956 — Section 21, 27, 27(1), 27(2)
High Courts11 Oct 1972
Prabhakar Panigrahi Vs Commissioner of Hindu Religious Endowments and Another
Orissa High Court · (1972) 38 CLT 1314
Orissa Hindu Religious Endowments Act, 1951 — Section 42
High Courts09 Oct 1972Allowed
Orissa Stores Vs Assistant Sales Tax Officer and Another
Orissa High Court · (1973) 31 STC 516
Orissa Sales Tax Act, 1947 — Section 12(8)
High Courts09 Oct 1972
Utsaba Pradhan and Others Vs Kandhuni Choudhury and Others
Orissa High Court · AIR 1973 Ori 94
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Orissa Estates Abolition Act, 1951 — Section 39
High Courts07 Oct 1972Dismissed
Brajabandhu Mohapatra and Others Vs Gopal Chandra Mohapatra and Another
Orissa High Court · AIR 1973 Ori 189 : (1972) 38 CLT 1309
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts04 Oct 1972Allowed
Gangadhar Choudhury Vs Syed Sajid Ali
Orissa High Court · AIR 1973 Ori 124
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23, 2(2), 47
High Courts03 Oct 1972Dismissed
Silla Laxminarayana Vs Arjuna Gaudo
Orissa High Court · AIR 1973 Ori 134
Limitation Act, 1963 — Article 1
High Courts03 Oct 1972Dismissed
Haladhar Panda Vs Nisakar Naik and Others
Orissa High Court · AIR 1973 Ori 132 : (1972) 38 CLT 1315
Constitution of India, 1950 — Article 226Orissa Panchayat Samiti Act, 1959 — Section 44L(1)