Subash Chandra Bebarta Vs State of Orissa and Another
Orissa High Court · (1973) 39 CLT 1221 : (1974) CriLJ 217
COURT ARCHIVE
32,420 judgments · page 1,445 of 1,621
Orissa High Court · (1973) 39 CLT 1221 : (1974) CriLJ 217
Orissa High Court · AIR 1974 Ori 166 : (1973) 39 CLT 1005
Orissa High Court · AIR 1974 Ori 101 : (1973) 39 CLT 961
Orissa High Court · AIR 1974 Ori 51 : (1973) 39 CLT 1100
Orissa High Court · AIR 1974 Ori 114 : (1973) 39 CLT 1091
Orissa High Court · (1974) CriLJ 216
Orissa High Court · AIR 1973 Ori 287 : (1973) 39 CLT 1237
Orissa High Court · (1973) 39 CLT 1096 : (1974) CriLJ 219
Orissa High Court · (1973) 39 CLT 1323
Orissa High Court · (1974) 33 STC 98
Orissa High Court · AIR 1974 Ori 103 : (1973) 39 CLT 1003
Orissa High Court · (1973) 39 CLT 1052
Orissa High Court · (1973) 39 CLT 1025 : (1974) 33 STC 316
Orissa High Court · (1974) 2 LLJ 49
Orissa High Court · (1973) 39 CLT 1207
Orissa High Court · (1975) 101 ITR 827
Orissa High Court · (1973) 39 CLT 1267
Orissa High Court · AIR 1974 Ori 104
Orissa High Court · (1973) 39 CLT 966
Orissa High Court · (1973) 39 CLT 1001