High Courts21 Oct 1975
State of Orissa Vs Orissa Fisheries Development Corporation Limited and Others
Orissa High Court · (1976) 37 STC 25
Orissa Sales Tax Act, 1947 — Section 24(1), 5(1)
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,420 of 1,622
High Courts21 Oct 1975Dismissed
Sankar Kumar Bhattar and Others Vs Tehsildar-cum-Revenue Officer and Others
Orissa High Court · AIR 1976 Ori 103
Orissa Land Reforms (Amendment) Act, 1974 — Section 15(1), 67
High Courts21 Oct 1975
Mulchand Hiralal Vs Commissioner of Income Tax Commissioner of Income Tax Vs Mulchand Hiralal
Orissa High Court · (1975) 41 CLT 1362
Income Tax Act, 1922 — Section 33BIncome Tax Act, 1961 — Section 131, 256(2), 271(1), 68
High Courts21 Oct 1975Dismissed
Bibekananda Mishra Vs The Principal, University College of Engineering and Others
Orissa High Court · AIR 1976 Ori 122
Constitution of India, 1950 — Article 226
High Courts01 Oct 1975Allowed
M. Appala Narasiah and Others Vs Arjuno Jena and Others
Orissa High Court · (1975) 41 CLT 1296
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2, 11
High Courts01 Oct 1975
B.L. Choudhury Vs Commissioner of Income Tax
Orissa High Court · (1976) 105 ITR 371
Income Tax Act, 1961 — Section 250(4)
High Courts30 Sept 1975
State of Orissa Vs Janata Medical Stores
Orissa High Court · (1979) CENCUS 190 : (1975) 41 CLT 1310 : (1976) 37 STC 33
Orissa Sales Tax Act, 1947 — Section 24(2)(b), 5(1)
High Courts30 Sept 1975
CAPITAL TALKIES Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1975) 41 CLT 233 : (1977) 108 ITR 489
Income Tax Act, 1961 — Section 139, 183, 2, 256, 271
High Courts30 Sept 1975
Capital Talkies Vs Commissioner of Income Tax
Orissa High Court · (1975) 41 CLT 233 : (1977) 108 ITR 489
Income Tax Act, 1961 — Section 139(4), 2(31), 271(2)
High Courts30 Sept 1975
Ram Chandra Nisanko Vs District Transport Manager, State Transport Services and Others
Orissa High Court · (1976) 2 LLJ 374
Constitution of India, 1950 — Article 226, 227, 311
High Courts30 Sept 1975Allowed
A.N. Das Vs Union of India (UOI) and Others
Orissa High Court · (1975) 41 CLT 1387
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 5(2), 5(5)
High Courts29 Sept 1975Dismissed
Tikaram Agarwalla Vs State and Others
Orissa High Court · (1976) 42 CLT 107
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 190(1), 202, 210(1)Evidence Act, 1872 — Section 162, 164(1), 167, 25, 26Penal Code, 1860 (IPC) — Section 147, 302
High Courts29 Sept 1975Dismissed
Simanchal Mahapatro and Another Vs Budhiram Padhi and Another
Orissa High Court · AIR 1976 Ori 113 : (1975) 41 CLT 1335
Contract Act, 1872 — Section 188Specific Relief Act, 1963 — Section 19
High Courts26 Sept 1975
State of Orissa Vs Kameswari Associated Rice Mills
Orissa High Court · (1976) 42 CLT 98 : (1976) 42 CLT 93 : (1975) 36 STC 561
Orissa Sales Tax Act, 1947 — Section 24(2)(b)
High Courts26 Sept 1975
Commissioner of Wealth-tax Vs Binapani Chakraborty
Orissa High Court · (1975) 09 OHC CK 0018
High Courts26 Sept 1975
State of Orissa Vs Tanguda Gopalam and Sons
Orissa High Court · (1976) 42 CLT 24 : (1975) 36 STC 454
Orissa Sales Tax Act, 1947 — Section 13(8), 24(1)
High Courts25 Sept 1975
New Orissa Traders Vs Commissioner of Income Tax
Orissa High Court · (1977) 107 ITR 553
Income Tax Act, 1961 — Section 184(4), 185, 246
High Courts24 Sept 1975
Gandharb Misra Vs State of Orissa
Orissa High Court · (1975) 36 STC 466
Industrial Disputes Act, 1947 — Section 33CLimitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts24 Sept 1975Allowed
Benudhar Sethi Vs Certificate Officer and Others
Orissa High Court · AIR 1976 Ori 116 : (1975) 41 CLT 1315
Orissa Public Demands Recovery Act, 1962 — Section 37, 37(1), 37(2), 37(5)
High Courts23 Sept 1975
Surendranath Samantaray Vs State of Orissa
Orissa High Court · (1975) 41 CLT 1251 : (1977) CriLJ 192
Criminal Procedure Code, 1973 (CrPC) — Section 164, 364Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302