High Courts17 Aug 1978
Sri Natha Rout and Others Vs Biswanath Patra and Others
Orissa High Court · (1978) 46 CLT 427
Orissa Land Reforms Act, 1960 — Section 15, 21
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,390 of 1,622
High Courts17 Aug 1978
Ch. Seetharam Swamy, etc. Vs A. Satyanarayana and Others etc.
Orissa High Court · AIR 1979 Ori 74 : (1978) 46 CLT 415
Orissa Land Reforms (Amendment) Act, 1975 — Section 36A(3)Orissa Land Reforms Act, 1960 — Section 15, 36A
High Courts16 Aug 1978Dismissed
Industrial Development Corporation of Orissa Ltd. Vs Jajodia Overseas (Pvt.) Ltd.
Orissa High Court · AIR 1979 Ori 1 : (1978) 46 CLT 623
Arbitration Act, 1940 — Section 14(2), 30Limitation Act, 1963 — Article 119Orissa High Court Rules, 1948 — Rule 13, 3
High Courts16 Aug 1978Allowed
Ghanashyam Das and Others Vs Muralidhar and Others
Orissa High Court · AIR 1979 Ori 76 : (1978) 46 CLT 368
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Aug 1978Allowed
Mahadev Kisan Vs State of Orissa
Orissa High Court · (1978) 46 CLT 373
Bihar and Orissa Excise Act, 1915 — Section 19, 47, 5, 5(1), 7(2)
High Courts11 Aug 1978Allowed
The Managing Committee, Mohavir Ucha Vidyapitha Vs Baishnab Charan Nayak and Others
Orissa High Court · (1978) 46 CLT 436
Constitution of India, 1950 — Article 226(1)Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 18Orissa Education Act, 1969 — Section 10A
High Courts11 Aug 1978Partly Allowed
Anand Padhan and Others Vs Dhuba Mohanty and Others
Orissa High Court · AIR 1979 Ori 5 : (1978) 46 CLT 483
Orissa Land Reforms Act, 1960 — Section 67Transfer of Property Act, 1882 — Section 43
High Courts10 Aug 1978Allowed
Bhikshyakari Bisoi Vs State of Orissa and Others
Orissa High Court · (1978) 46 CLT 365
Orissa Education Act, 1969 — Section 10AOrissa Education Code — Rule 56, 6
High Courts10 Aug 1978Allowed
Hrudananda Patra and Another Vs Revenue Divisional Commissioner Central Division and Others
Orissa High Court · AIR 1979 Ori 13
Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts10 Aug 1978Dismissed
Punjab National Bank Ltd. Vs Udyog Silpa Pvt. Ltd. and Others
Orissa High Court · AIR 1979 Ori 30 : (1978) 46 CLT 377
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 35
High Courts09 Aug 1978
Biswanath Das and Others Vs Ramesh Chandra Patnaik and Another
Orissa High Court · (1978) 46 CLT 593 : (1979) 1 LLJ 129
Constitution of India, 1950 — Article 311Contract Act, 1872 — Section 73Industrial Disputes Act, 1947 — Section 12, 2A, 3, 5
High Courts09 Aug 1978
Biswanath Das and Others Vs Ramesh Chandra Patnaik and Others
Orissa High Court · (1978) 46 CLT 593 : (1979) 1 LLJ 129
Constitution of India, 1950 — Article 311
High Courts09 Aug 1978Allowed
Chittaranjan Choudhury Vs Utkal University and Others
Orissa High Court · AIR 1978 Ori 236
Constitution of India, 1950 — Article 226, 226(1)
High Courts04 Aug 1978Dismissed
Sanatan Patra and Golakh Patra Vs The State
Orissa High Court · (1978) 46 CLT 309
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 415
High Courts04 Aug 1978
Narayan Behera and Others Vs Panu Mohapatra and Others
Orissa High Court · (1978) 46 CLT 274 : (1979) CriLJ 299
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts02 Aug 1978Dismissed
Fertiliser Corporation of India Ltd. Vs Ravi Kumar Ohri
Orissa High Court · AIR 1979 Ori 19 : (1978) 46 CLT 315
Arbitration Act, 1940 — Section 12, 20, 8, 8(1)
High Courts02 Aug 1978Dismissed
Budhi Mahal and Others Vs Gangadhar Das and Others
Orissa High Court · (1978) 46 CLT 287
Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Article 142, 144, 64, 65
High Courts31 Jul 1978Allowed
Durga Charan Pattanaik Vs The State of Orissa and Another
Orissa High Court · (1978) 46 CLT 555
Orissa Service Code, 1939 — Rule 3, 71
High Courts28 Jul 1978Allowed
Krupasindhu Mallik Vs State of Orissa
Orissa High Court · (1978) 46 CLT 260
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401Penal Code, 1860 (IPC) — Section 380
High Courts26 Jul 1978Allowed
Dhrubajyoti Chatterjee Vs Dila Mukherjee
Orissa High Court · AIR 1979 Ori 93 : (1978) 46 CLT 359
Special Marriage Act, 1954 — Section 27(1)