COURT ARCHIVE

Orissa High Court judgments

32,421 judgments · page 1,363 of 1,622

High Courts25 Aug 1981

Govinda Das Panda and Others Vs State of Orissa

Orissa High Court · (1981) 52 CLT 326

Constitution of India, 1950 — Article 19, 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319Penal Code, 1860 (IPC) — Section 124A, 141, 143, 504, 505

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High Courts21 Aug 1981Dismissed

Durga Shankar Kar Vs State of Orissa and Others

Orissa High Court · AIR 1982 Ori 20 : (1981) 52 CLT 402

Constitution of India, 1950 — Article 226

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High Courts13 Aug 1981Dismissed

Kandra Majhi Vs State of Orissa

Orissa High Court · (1981) 52 CLT 382

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts11 Aug 1981Dismissed

Sri Kasinath Jena Vs State of Orissa and Others

Orissa High Court · (1981) 52 CLT 386

Constitution of India, 1950 — Article 14, 226Orissa Grama Panchayat Rules, 1968 — Rule 87

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High Courts04 Aug 1981Dismissed

Chandra Sekhar Misra Vs Smt. Pravat Nalini Misra and Others

Orissa High Court · (1982) 53 CLT 240

Criminal Procedure Code, 1973 (CrPC) — Section 457(1), 523(1)Penal Code, 1860 (IPC) — Section 279, 337

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High Courts30 Jul 1981

Dr. Bijay Krishna Das and Others Vs State of Orissa and Another

Orissa High Court · AIR 1981 Ori 185 : (1981) 52 CLT 311

Constitution of India, 1950 — Article 14, 226

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High Courts30 Jul 1981Dismissed

Rahas Behari Raiguru Vs State of Orissa and Another

Orissa High Court · (1981) 52 CLT 349

Constitution of India, 1950 — Article 234, 235, 309, 311(1)Orissa Service Code, 1939 — Rule 71(a)

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High Courts29 Jul 1981

Kapilendra Pothal Vs Dy. Registrar, Co-operative Societies, Balasore Division and Others

Orissa High Court · AIR 1981 Ori 194 : (1981) 52 CLT 319

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High Courts29 Jul 1981

Commissioner of Income Tax and Another Vs Himanshu V. Rathor and Others

Orissa High Court · (1982) 135 ITR 273

Income Tax Act, 1961 — Section 269, 269C, 269D, 269F(6)Income Tax Rules, 1962 — Rule 48E

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High Courts29 Jul 1981

Union of India (UOI) Vs Builders Union

Orissa High Court · AIR 1981 Ori 188 : (1981) 52 CLT 369

Arbitration Act, 1940 — Section 29, 29, 3, 30Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Article 119, 5

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High Courts28 Jul 1981Dismissed

State of Orissa and Another Vs Smt. Madhurilata Ray

Orissa High Court · (1981) 52 CLT 357

Motor Vehicles Act, 1988 — Section 110A, 110D

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High Courts28 Jul 1981Dismissed

Gangadhar Prasad Ray Vs Nabakrushna Mohanty and Others

Orissa High Court · (1981) 52 CLT 306

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 21 Rule 2, Order 9 Rule 13Limitation Act, 1908 — Article 174Limitation Act, 1963 — Article 125

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High Courts28 Jul 1981Dismissed