High Courts16 Dec 1981
Dr. Sanjukta Panda and Others Vs State of Orissa and Others
Orissa High Court · AIR 1982 Ori 120 : (1982) 54 CLT 77
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,358 of 1,622
High Courts15 Dec 1981Allowed
Subash Chandra Mohapatra Vs M.S. Jaggi
Orissa High Court · (1982) 53 CLT 112
Civil Procedure Code, 1908 (CPC) — Section 92Criminal Procedure Code, 1973 (CrPC) — Section 202, 376, 397(1), 468, 469Orissa House Rent Control Act, 1967 — Section 17
High Courts14 Dec 1981Allowed
Bhojaraj alias Bhudraj Thati and Others Vs The State
Orissa High Court · (1988) 1 OCR 176
Orissa Prevention of Gambling Act, 1955 — Section 2, 3
High Courts14 Dec 1981
Sanatan Sahu Vs State of Orissa
Orissa High Court · (1982) 53 CLT 139 : (1982) CriLJ 936
Prevention of Corruption Act, 1988 — Section 16, 6
High Courts14 Dec 1981Allowed
Godavaris Mahabidyalaya and Another Vs Director of Public Instruction (H.E.), Orissa
Orissa High Court · AIR 1982 Ori 101 : (1982) 53 CLT 323
Constitution of India, 1950 — Article 226Orissa Education Act, 1969 — Section 11, 3, 7Orissa Education Code — Article 130, 131
High Courts10 Dec 1981Partly Allowed
Mahanta Srikrushna Chandra Das Vs Rajkishore Mohanty and Others
Orissa High Court · AIR 1982 Ori 123 : (1982) 53 CLT 444
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226Orissa Hindu Religious Endowments Act, 1951 — Section 19, 35, 35(3)
High Courts10 Dec 1981Dismissed
Sri Kasi Biswanath Dev Vs Paramananda Routrai and Others
Orissa High Court · AIR 1982 Ori 80 : (1982) 53 CLT 206
Civil Procedure Code, 1908 (CPC) — Section 35BEvidence Act, 1872 — Section 115
High Courts08 Dec 1981Dismissed
Bhuban Mahanandia and Another Vs Parameswar Sa
Orissa High Court · AIR 1982 Ori 137 : (1982) 54 CLT 191
Contract Act, 1872 — Section 65Orissa Land Reforms Act, 1960 — Section 22, 23(4)
High Courts07 Dec 1981
Orissa State Commercial Transport Corporation, Cuttack Vs Smt. Dhumali Bewa and Others, etc.
Orissa High Court · AIR 1982 Ori 70 : (1982) 53 CLT 167
Motor Vehicles Act, 1939 — Section 110B
High Courts05 Dec 1981Allowed
Smt. Mani Kumari Dei Vs State of Orissa and Others
Orissa High Court · AIR 1982 Ori 108 : (1982) 53 CLT 375
Orissa Public Demands Recovery Act, 1962 — Section 37(1)
High Courts05 Dec 1981Dismissed
Hadibandhu Ho and Others Vs Luchia Ho and Others
Orissa High Court · AIR 1982 Ori 73 : (1982) 53 CLT 214
Transfer of Property Act, 1882 — Section 105
High Courts05 Dec 1981Allowed
Biswanath Misra Vs Director of Medical Education and Training and Others
Orissa High Court · AIR 1982 Ori 106
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts03 Dec 1981
Surya Prasad Rout Vs State of Orissa
Orissa High Court · (1982) 53 CLT 232 : (1982) CriLJ 931
Evidence Act, 1872 — Section 104, 105Penal Code, 1860 (IPC) — Section 299, 307, 84
High Courts02 Dec 1981
Chandra Sekhar Bhanja (and after him) Smt. Sita Devi and Others Vs The State of Orissa and Another
Orissa High Court · (1982) 53 CLT 315
Central Civil Services Regulations — Article 459Constitution of India, 1950 — Article 226Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 23
High Courts02 Dec 1981
Padan Pradhan Vs State of Orissa
Orissa High Court · (1982) 53 CLT 305 : (1982) CriLJ 534
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 154, 21, 24, 25, 26Penal Code, 1860 (IPC) — Section 302
High Courts01 Dec 1981
State of Orissa Vs Purnananda Samal and Others
Orissa High Court · AIR 1982 Ori 199
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts01 Dec 1981Allowed
Kotakota Gopalam Vs State of Orissa
Orissa High Court · (1982) 53 CLT 144
Criminal Procedure Code, 1973 (CrPC) — Section 216Essential Commodities Act, 1955 — Section 7
High Courts28 Nov 1981Dismissed
Chakradhar Patel Vs Samasingha Service Co-operative Society Ltd. and Others
Orissa High Court · AIR 1982 Ori 38 : (1982) 53 CLT 57 : (1982) 1 LLJ 381
Constitution of India, 1950 — Article 12, 226, 245
High Courts28 Nov 1981
Bishnu Deo Vs The State
Orissa High Court · (1982) 53 CLT 380 : (1982) CriLJ 493
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 506
High Courts27 Nov 1981
Commissioner of Income Tax Vs Sadananda Sahu
Orissa High Court · (1982) 136 ITR 726
Income Tax Act, 1961 — Section 256(2), 271(1), 69