High Courts05 Mar 1982
Miti Bewa Vs Daitari Nayak and Others
Orissa High Court · AIR 1982 Ori 174
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 101 , 102, 103, 104
COURT ARCHIVE
Orissa High Court judgments
32,421 judgments · page 1,355 of 1,622
High Courts05 Mar 1982
P. Venkateswar Rao Vs Revenue Officer and Tahsildar and Others
Orissa High Court · AIR 1983 Ori 9
Orissa Land Reforms Act, 1960 — Section 2(5)
High Courts05 Mar 1982Allowed
Gelhi Vs Nanda Kishore Parida and Others
Orissa High Court · AIR 1983 Ori 52
High Courts05 Mar 1982
Tarini Sahu and Another Vs State of Orissa
Orissa High Court · (1982) CriLJ 1234
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 23, 24, 6
High Courts05 Mar 1982Allowed
Bhagabat Chandra Sebak Vs State of Orissa
Orissa High Court · (1982) 54 CLT 241
Criminal Procedure Code, 1973 (CrPC) — Section 375Motor Vehicles Act, 1988 — Section 112, 123, 125
High Courts03 Mar 1982Dismissed
Banshidhar Mohanty Vs Gourgopal Das and Others
Orissa High Court · AIR 1982 Ori 140 : (1982) 53 CLT 564
Orissa Money Lenders Act, 1939 — Section 15(2), 15(2)
High Courts02 Mar 1982Dismissed
Nilamani Das and Others Vs State of Orissa and Others
Orissa High Court · (1982) 53 CLT 395
Constitution of India, 1950 — Article 162, 166, 309Orissa Ministerial Services (Method of Recruitment and Conditions of Service of Clerks and Assistants in the District Offices and Offices of the Head of Departments) Rules, 1963 — Rule 15(1), 2, 20, 21, 29Orissa Service Code, 1939 — Rule 17
High Courts26 Feb 1982
Purusottam Das Agarwala Vs Smt. Puspa Devi
Orissa High Court · AIR 1982 Ori 270
Hindu Marriage Act, 1955 — Section 24
High Courts24 Feb 1982
State of Orissa Vs Voona Suru Patra and Sons
Orissa High Court · (1982) 51 STC 410
High Courts24 Feb 1982
State of Orissa Vs Cuttack Monihary Store
Orissa High Court · (1982) 51 STC 411
Orissa Sales Tax Act, 1947 — Section 5
High Courts24 Feb 1982Dismissed
B.N. Das and Others Vs Bijaya Ketan Mohanty
Orissa High Court · AIR 1982 Ori 145 : (1982) 53 CLT 547
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts17 Feb 1982Allowed
Shyamsundar Behera Vs State of Orissa
Orissa High Court · (1982) 53 CLT 366
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts16 Feb 1982Dismissed
Pana Mahakurani and Others Vs Tepra Mahakur and Others
Orissa High Court · (1982) 53 CLT 348
High Courts12 Feb 1982
Commissioner of Wealth-tax Vs R.K. Deo
Orissa High Court · (1982) 137 ITR 324
Wealth Tax Act, 1957 — Section 17, 18(1)
High Courts12 Feb 1982
Lakshyapati Padhan Vs Udian Padhanen
Orissa High Court · (1982) 53 CLT 561 : (1982) CriLJ 1953
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Feb 1982Allowed
Jeypore Sugar Company Limited Vs Tahsildar-cum-Revenue Officer, Rayagada and Others
Orissa High Court · AIR 1982 Ori 144
Orissa Land Reforms Act, 1960 — Section 59
High Courts11 Feb 1982Allowed
V. Prabhakar Rao Vs State of Orissa
Orissa High Court · (1982) 53 CLT 368
Penal Code, 1860 (IPC) — Section 165A
High Courts10 Feb 1982
State of Orissa Vs Sheosankar Trading Co.
Orissa High Court · (1983) 52 STC 196
High Courts09 Feb 1982Dismissed
Krushna Chandra Sahu and Another Vs Pradipta Das and Others
Orissa High Court · AIR 1982 Ori 114 : (1982) 53 CLT 335
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 16, 6, 7Limitation Act, 1908 — Article 64 , 65
High Courts09 Feb 1982
Dhuleswar Behera Vs The State
Orissa High Court · (1982) CriLJ 2346
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 24, 30Penal Code, 1860 (IPC) — Section 302