High Courts20 Aug 1982Allowed

Panu Behera Vs Jitendriya Das and Others

Orissa High Court · (1982) 54 CLT 393

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 22Orissa Survey and Settlement Act, 1958 — Section 42Orissa Tenancy Act, 1913 — Section 236