Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 51Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973 — Rule 10(2)

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High Courts03 Jan 1983Dismissed

State of Orissa Vs S.B. Joshi and Others

Orissa High Court · AIR 1983 Ori 125

Arbitration Act, 1940 — Section 11, 14, 14(2), 38, 5

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High Courts03 Jan 1983Dismissed

Shyam Sundar Chaudhury and Others Vs Judhistir Jena and Others

Orissa High Court · AIR 1983 Ori 187

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47

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High Courts03 Jan 1983Allowed

Vitla Venkata Rao and Others Vs Suttapalli Venkata Rao

Orissa High Court · (1983) 55 CLT 553

Companies Act, 1956 — Section 433, 434, 439, 446Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 34, 409

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High Courts03 Jan 1983Dismissed

Dhatajee Dharua Vs Biswanath Dharua and Others

Orissa High Court · (1983) 55 CLT 305

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High Courts03 Jan 1983Allowed

Giridharilal Gupta and Others Vs State of Orissa and Others

Orissa High Court · (1983) 55 CLT 180

Criminal Procedure Code, 1973 (CrPC) — Section 216, 468Penal Code, 1860 (IPC) — Section 160, 323

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High Courts22 Dec 1982Allowed

Lingaraj Paikaray and Others Vs Raghunath Chhotray and Others

Orissa High Court · AIR 1983 Ori 146 : (1983) 55 CLT 352

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts22 Dec 1982Allowed

Durga Prasad Sao Vs State of Orissa

Orissa High Court · (1983) 55 CLT 129

Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2), 437(5), 439(2)

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High Courts21 Dec 1982Allowed

Munir Mohammed Vs Md. Abdul Hamid

Orissa High Court · (1983) 55 CLT 189

Penal Code, 1860 (IPC) — Section 425, 426, 506

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High Courts21 Dec 1982Dismissed

Gayasundari Devi and Another Vs Jagannath Nayak and Another

Orissa High Court · (1983) 55 CLT 110

Criminal Procedure Code, 1973 (CrPC) — Section 133

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High Courts21 Dec 1982Allowed

Hindusthan Commercial Corporation and Another Vs Bank of Baroda

Orissa High Court · (1983) 55 CLT 219

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2

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High Courts20 Dec 1982Allowed

Tila Gouda and Tarsus Lakra Vs State of Orissa

Orissa High Court · (1983) 55 CLT 145

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts20 Dec 1982

Mitu Khadia Vs State of Orissa

Orissa High Court · (1983) CriLJ 1385

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 84

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High Courts17 Dec 1982

Commissioner, N.C.C. Group Vs Smt. Nirmala Moharana and Others

Orissa High Court · AIR 1983 Ori 193

Motor Vehicles Act, 1939 — Section 110B, 110CCC

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High Courts16 Dec 1982Dismissed

Smt. Manohari Devi and Others Vs Choudhury Sibanava Das and Others

Orissa High Court · AIR 1983 Ori 135 : (1983) 55 CLT 153

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