High Courts10 Aug 1983Dismissed
J. Mohapatra and Co. and Others Vs State of Orissa and Others
Orissa High Court · AIR 1984 Ori 16 : (1983) 56 CLT 256
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,342 of 1,622
High Courts10 Aug 1983Dismissed
Oriential Fire and General Insurance Co. Ltd. and Shankar Saw Mill Vs Smt. Narayani Bai and Others
Orissa High Court · (1984) 1 ACC 60 : (1985) 58 CompCas 503
Motor Vehicles Act, 1939 — Section 110(4), 95(1)
High Courts10 Aug 1983Allowed
Md. Sabir Hussain Vs State of Orissa
Orissa High Court · (1983) 56 CLT 288
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 5, 5(1), 5(2), 6, 6(1)
High Courts09 Aug 1983Allowed
Smt. Sarat Kumari Naik and Another Vs Smt. Santilata Rautaray
Orissa High Court · (1983) 55 CLT 206
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 100, 115, 151Limitation Act, 1963 — Section 14, 5
High Courts09 Aug 1983Dismissed
State Government of Orissa Vs Raghunath Nayak
Orissa High Court · AIR 1984 Ori 120
High Courts08 Aug 1983Allowed
Jata Swain and Another Vs Natabar Das and Others
Orissa High Court · AIR 1984 Ori 26 : (1983) 56 CLT 496
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Evidence Act, 1872 — Section 3
High Courts08 Aug 1983Allowed
Aparti Panda Vs Govinda Sahu
Orissa High Court · AIR 1984 Ori 1
Civil Procedure Code, 1908 (CPC) — Section 47Succession Act, 1925 — Section 214(1)
High Courts05 Aug 1983Dismissed
Dr. Rajlakshmi Dey Vs Chancellor, Utkal University and Others
Orissa High Court · (1983) 56 CLT 393
Constitution of India, 1950 — Article 12
High Courts05 Aug 1983Dismissed
Land Acquisition Officer Vs Satyabadi Sahu (and after him) Dileswar Sahu and Others
Orissa High Court · AIR 1984 Ori 51
Land Acquisition Act, 1894 — Section 23
High Courts04 Aug 1983
Sekhar Das Vs The State
Orissa High Court · (1983) 56 CLT 231
Penal Code, 1860 (IPC) — Section 109, 114, 332
High Courts03 Aug 1983Allowed
Niladri Chandra Mahanta Vs State of Orissa and Others
Orissa High Court · (1983) 56 CLT 347
Constitution of India, 1950 — Article 311(1)Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 14(4)
High Courts03 Aug 1983
Chamara Pradhani and Another Vs The State
Orissa High Court · (1983) CriLJ 1706
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Aug 1983
Orissa Ceramic Sales Vs Income Tax Officer and Another
Orissa High Court · (1984) 40 CTR 29 : (1984) 145 ITR 464 : (1984) 18 TAXMAN 47
Income Tax Act, 1961 — Section 264
High Courts01 Aug 1983Allowed
Abhimanyu Nayak Vs State of Orissa and Others
Orissa High Court · (1983) 56 CLT 239
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 21(2)
High Courts01 Aug 1983Dismissed
State of Orissa Vs Sukru Mirdha
Orissa High Court · AIR 1984 Ori 83
Land Acquisition Act, 1894 — Section 23, 25(3), 9
High Courts29 Jul 1983Dismissed
Royaka Mangulu and Vs State of Orissa and Others
Orissa High Court · AIR 1985 Ori 1
Constitution of India, 1950 — Article 14, 19(1)
High Courts29 Jul 1983Allowed
Sankarsan Misra and Others Vs State of Orissa and Others
Orissa High Court · AIR 1983 Ori 277 : (1983) 56 CLT 463
Orissa Land Reforms Act, 1960 — Section 37, 42
High Courts28 Jul 1983Allowed
P. Narayan Rao and Others Vs State of Orissa and Others
Orissa High Court · AIR 1984 Ori 32 : (1984) 1 OLR 85
Constitution of India, 1950 — Article 227
High Courts28 Jul 1983Allowed
Khetramohan Bhoi Vs State of Orissa
Orissa High Court · (1983) 56 CLT 339
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 21Penal Code, 1860 (IPC) — Section 201, 302, 379
High Courts28 Jul 1983Allowed
Balaram Singh Vs State of Orissa
Orissa High Court · (1983) 56 CLT 372
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Opium Act, 1878 — Section 9Penal Code, 1860 (IPC) — Section 161