High Courts22 Mar 1984Dismissed

Basudev Pani Vs Jagannath and Others

Orissa High Court · AIR 1986 Ori 78 : (1984) 57 CLT 405

Civil Procedure Code, 1908 (CPC) — Section 9Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4), 51
High Courts15 Mar 1984

Sarat Kumar Malu Vs State of Orissa

Orissa High Court · (1984) 57 CLT 381 : (1984) CriLJ 984

Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 453, 454, 455Essential Commodities Act, 1955 — Section 3, 6A