High Courts15 Oct 1984Allowed
The Paradeep Port Trust Vs Hindusthan Mercantile Transport Corporation and Another
Orissa High Court · AIR 1985 Ori 106
Civil Procedure Code, 1908 (CPC) — Section 9
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,326 of 1,622
High Courts28 Sept 1984Dismissed
Sanatan Mohanty and Others Vs Baidhar Rout and Others
Orissa High Court · AIR 1986 Ori 66
Evidence Act, 1872 — Section 64, 65
High Courts28 Sept 1984Allowed
Rabi Chandra Panda Vs State of Orissa and Others
Orissa High Court · (1984) 58 CLT 536
Drugs and Cosmetics Act, 1940 — Section 33N
High Courts26 Sept 1984Allowed
Gadadhar alias Gadadhgr Binod Vs State of Orissa and Others
Orissa High Court · (1989) 67 CLT 280
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307
High Courts26 Sept 1984Allowed
Gunduchi Patnaik and Another Vs State of Orissa
Orissa High Court · (1985) 1 OLR 480
Penal Code, 1860 (IPC) — Section 148, 149, 24, 302, 304
High Courts26 Sept 1984Allowed
Mir Nabiruddin Vs Mir Salimuddin and Others
Orissa High Court · (1984) 2 OLR 1045
Orissa Land Reforms Act, 1960 — Section 9, 9(1A)
High Courts25 Sept 1984
D. Tirupati Rao Vs B. Gopal Rao
Orissa High Court · (1984) 2 OLR 1053
Civil Procedure Code, 1908 (CPC) — Section 151, 47Orissa House Rent Control Act, 1967 — Section 7
High Courts21 Sept 1984Allowed
Smt. Nishemani Swain and Others Vs Maheswar Sahu and Others
Orissa High Court · AIR 1985 Ori 128 : (1984) 58 CLT 468
Motor Vehicles Act, 1939 — Section 110A, 110B, 110D
High Courts21 Sept 1984Dismissed
Benudhar Jena Vs Prabir Chandra Mazumdar and Others
Orissa High Court · AIR 1985 Ori 117 : (1985) 59 CLT 185
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, 115, 15Court Fees Act, 1870 — Section 11Suits Valuation Act, 1887 — Section 11, 7
High Courts21 Sept 1984
Pitambar Dehury and Others Vs State of Orissa
Orissa High Court · (1985) CriLJ 424
Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts21 Sept 1984Allowed
State of Orissa and Another Vs D.C. Dagara and Others
Orissa High Court · (1984) 58 CLT 643
High Courts18 Sept 1984
Purusottam Khandai Vs The District Magistrate and Collector and Others
Orissa High Court · (1985) CriLJ 741
Constitution of India, 1950 — Article 226, 227Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 11, 3, 8
High Courts17 Sept 1984Dismissed
Paraga Pradhan Vs Balaji Sahu and Others
Orissa High Court · (1984) 2 OLR 939
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5)
High Courts14 Sept 1984Allowed
Madan Mohan Agarwala Vs State of Orissa
Orissa High Court · (1984) 58 CLT 552
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 420
High Courts14 Sept 1984Allowed
Rajani Kanta Padhi Vs B. Kameswar Subudhi
Orissa High Court · (1985) 59 CLT 339
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts10 Sept 1984Dismissed
Paramananda Senapaty and Others Vs Dr. Prasant Kumar Singh and Others
Orissa High Court · (1984) 58 CLT 640
Government Grants Act, 1895 — Section 3
High Courts10 Sept 1984Allowed
Food Corporation of India Vs Ghanashyamdas Agarwal
Orissa High Court · AIR 1985 Ori 298 : (1984) 58 CLT 472
Arbitration Act, 1940 — Section 8(2)
High Courts06 Sept 1984
Commissioner of Income Tax Vs Radharaman Mohanty
Orissa High Court · (1987) 61 CTR 128 : (1985) 156 ITR 445 : (1987) 33 TAXMAN 168
Income Tax Act, 1961 — Section 147, 256, 256(2), 271(1)
High Courts05 Sept 1984Dismissed
Satyapriya Mohapatra Vs Ashok Pandit and Others
Orissa High Court · AIR 1985 Ori 187 : (1985) 59 CLT 407
Bihar and Orissa Estate Manual, 1919 — Rule 20Constitution of India, 1950 — Article 226Orissa House Rent Control Act, 1968 — Section 7
High Courts05 Sept 1984Allowed
Srimati Sukantilata Sahoo Vs State of Orissa and Another
Orissa High Court · (1984) 58 CLT 587 : (1984) 2 OLR 919
Constitution of India, 1950 — Article 226