Kana Majhi and Another Vs The State
Orissa High Court · (1985) CriLJ 1876
COURT ARCHIVE
32,428 judgments · page 1,318 of 1,622
Orissa High Court · (1985) CriLJ 1876
Orissa High Court · (1985) 59 CLT 343 : (1985) 1 OLR 364 : (1985) 2 RCR(Criminal) 189
Orissa High Court · (1985) 59 CLT 324
Orissa High Court · (1985) 59 CLT 387 : (1985) 1 OLR 500
Orissa High Court · (1985) 59 CLT 353 : (1985) 1 OLR 376
Orissa High Court · (1985) 1 OLR 454
Orissa High Court · (1985) CriLJ 1917
Orissa High Court · (1985) 59 CLT 453 : (1985) 1 OLR 492
Orissa High Court · (1986) 2 ACC 136 : (1986) ACJ 99 : AIR 1985 Ori 147
Orissa High Court · (1986) 60 CompCas 65
Orissa High Court · (1985) 59 CLT 465
Orissa High Court · (1985) 59 CLT 314 : (1985) 1 OLR 598
Orissa High Court · AIR 1986 Ori 10
Orissa High Court · (1985) 1 OLR 621
Orissa High Court · (1985) 59 CLT 488 : (1985) 1 OLR 281
Orissa High Court · (1985) 59 CLT 381 : (1985) CriLJ 1767
Orissa High Court · (1985) 59 CLT 356 : (1985) 1 OLR 379
Orissa High Court · AIR 1985 Ori 165 : (1985) 60 CLT 33 : (1985) 1 OLR 370
Orissa High Court · AIR 1986 Ori 119 : (1985) 59 CLT 376
Orissa High Court · AIR 1985 Ori 242 : (1985) 59 CLT 308 : (1985) 1 OLR 318