High Courts28 Aug 1985
Daitari Pradhan alias Ashok Das alias Muna Vs State of Orissa
Orissa High Court · (1985) 60 CLT 295 : (1985) 2 OLR 334
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,309 of 1,622
High Courts27 Aug 1985Allowed
Butu ' Madhua Oram Vs State of Orissa
Orissa High Court · (1985) 2 OLR 398
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 84
High Courts26 Aug 1985
Bipin Bihari Sahu Vs State of Orissa
Orissa High Court · (1985) 60 CLT 375 : (1986) CriLJ 406
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 360, 361Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 379
High Courts23 Aug 1985Dismissed
State Vs V. Satyanarayan Murty
Orissa High Court · (1985) 2 OLR 598
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts22 Aug 1985Allowed
Pankajini Das and Another Vs Hrushikesh and Others
Orissa High Court · AIR 1986 Ori 184
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)
High Courts20 Aug 1985Allowed
Kanhu Gauda Vs D. Kodandi Dora and Others
Orissa High Court · AIR 1986 Ori 191 : (1985) 60 CLT 453
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 4, Order 6 Rule 17
High Courts20 Aug 1985Allowed
Ghanashyam Mishra Vs State of Orissa and Others
Orissa High Court · (1985) 2 OLR 409
Constitution of India, 1950 — Article 226
High Courts19 Aug 1985Allowed
Sri Narayan Gosain and Others Vs The Collector, Cuttack and Others
Orissa High Court · AIR 1986 Ori 47 : (1985) 60 CLT 514
Constitution of India, 1950 — Article 226, 299Contract Act, 1872 — Section 10Transfer of Property Act, 1882 — Section 105
High Courts19 Aug 1985Dismissed
Bhramarbar Dhal Vs The State of Orissa
Orissa High Court · (1985) 60 CLT 309 : (1985) 2 OLR 353
Opium Act, 1878 — Section 9
High Courts16 Aug 1985Dismissed
Sri Gouranga ' Goura Jena Vs The State of Orissa and Others
Orissa High Court · (1988) 60 CLT 317
Constitution of India, 1950 — Article 226, 227National Security Act, 1980 — Section 3, 3(2)
High Courts16 Aug 1985Allowed
State Vs Biswanath Agarwalla and Another
Orissa High Court · (1986) 10 ECC 10 : (1987) 27 ELT 27
Central Excise Rules, 1944 — Rule 52, 52A, 53, 7, 9Central Excises and Salt Act, 1944 — Section 14, 2, 3, 9, 9(1)
High Courts16 Aug 1985Dismissed
Dr. Arjun Chandra Naik Vs The State of Orissa and Others
Orissa High Court · AIR 1985 Ori 300
Constitution of India, 1950 — Article 15(4)
High Courts13 Aug 1985Dismissed
State of Orissa Vs Tarinisen Mahanto and Another
Orissa High Court · (1985) 60 CLT 274 : (1985) 2 OLR 266
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Limitation Act, 1963 — Article 112, 149, 65
High Courts12 Aug 1985Allowed
Lakshmi Jani Vs State of Orissa
Orissa High Court · (1985) 60 CLT 346
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Aug 1985Dismissed
Collector Vs Hrudayachandra Pradhan and Others
Orissa High Court · (1985) 2 OLR 351
Land Acquisition Act, 1894 — Section 23
High Courts09 Aug 1985Dismissed
State Bank of India Vs Sk. Samtulla
Orissa High Court · (1985) 2 OLR 292
High Courts07 Aug 1985Allowed
The Executive Officer, Notified Area Council Vs Kintali Natabar Prusti and Others
Orissa High Court · (1985) 60 CLT 296 : (1985) 2 OLR 298
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 4, Order 43 Rule 1, Order 43 Rule 2Orissa Municipal Act, 1950 — Section 349Specific Relief Act, 1963 — Section 36 , 37(1)
High Courts05 Aug 1985Allowed
Jhadu Gouda Vs State of Orissa
Orissa High Court · (1985) 60 CLT 392 : (1985) 2 OLR 358
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 376
High Courts05 Aug 1985Dismissed
Nisamani Bawa and Others Vs Laxman Nayak
Orissa High Court · AIR 1986 Ori 181