High Courts17 Dec 1985
Purna Chandra Senapati Vs Saraswati Panda and Others
Orissa High Court · (1986) 1 ACC 121 : (1987) ACJ 156
Motor Vehicles Act, 1988 — Section 95, 95(1)(5), 95(1)(b)
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,304 of 1,622
High Courts17 Dec 1985Allowed
The Fertilizer Corporation of India Ltd. Vs Bharat Painters
Orissa High Court · AIR 1986 Ori 82 : (1986) 61 CLT 194 : (1986) 1 OLR 96
Arbitration Act, 1940 — Section 30
High Courts17 Dec 1985Dismissed
Pholi Dibya Vs Idan Bibi and Others
Orissa High Court · (1986) 1 OLR 183
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts16 Dec 1985Dismissed
State of Orissa Vs Arjun Mallik Trinath Swain Vs State of Orissa
Orissa High Court · (1986) 1 OLR 68
Penal Code, 1860 (IPC) — Section 398
High Courts13 Dec 1985Dismissed
Subala Dehury Vs Rupakar Dehury and Another
Orissa High Court · (1986) 1 OLR 154
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Dec 1985
Pitabas Sahoo Vs The Managing Committee of Sahada N. N. M. E. School and Others The Managing Committee of Sahada N. N. M. E. School and Another Vs Pitabas Sahoo and Others
Orissa High Court · (1986) 61 CLT 105 : (1986) 1 OLR 57
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 21
High Courts10 Dec 1985Allowed
Rajat Ranjan Dash Vs Board of Secondary Education, Orissa
Orissa High Court · AIR 1986 Ori 233 : (1986) 1 OLR 106
Constitution of India, 1950 — Article 226
High Courts10 Dec 1985Allowed
Karunakar Gond and Another Vs Pitabas Sahu and Others
Orissa High Court · (1986) 61 CLT 30 : (1986) 1 OLR 14
Orissa Land Reforms Act, 1960 — Section 22, 22(4), 23Registration Act, 1908 — Section 17(1)
High Courts10 Dec 1985Allowed
Arjuna Naik Vs Smt. Gangamani Patrani and Others
Orissa High Court · (1986) 61 CLT 6 : (1986) 1 OLR 1
Orissa Land Reforms Act, 1960 — Section 36A
High Courts07 Dec 1985
Rama Motari and Others Vs Kamala Parua and Others
Orissa High Court · (1986) 1 ACC 561 : (1986) ACJ 921 : (1986) 61 CLT 165
Employees Compensation Act, 1923 — Section 2, 30
High Courts07 Dec 1985Allowed
Mahant Sri Raghunath Das and Another Vs Commissioner of Hindu Religious Endowments
Orissa High Court · (1986) 61 CLT 189 : (1986) 1 OLR 225
Orissa Hindu Religious Endowments Act, 1951 — Section 3, 41(6)
High Courts07 Dec 1985Allowed
State Vs Kailash Chandra Agarwalla and Another
Orissa High Court · (1986) 1 OLR 160
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Evidence Act, 1872 — Section 154Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 16(1), 20, 20AA
High Courts30 Nov 1985Allowed
Natha ' Baikuntha Sahu and Others Vs Smt. Haramani Dei
Orissa High Court · (1986) 1 OLR 303
Criminal Procedure Code, 1973 (CrPC) — Section 202(2), 482
High Courts28 Nov 1985
Smt. Pramila Kumari Mohanty Vs Sujan Charan Lenka and Others
Orissa High Court · (1999) 1 OLR 66
High Courts28 Nov 1985Dismissed
Rauf Khan Vs Sara Bibi and Others
Orissa High Court · (1986) 61 CLT 114
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29Orissa House Rent Control Act, 1967 — Section 14, 15, 7
High Courts28 Nov 1985Dismissed
Urmila Nayak Vs Padma Charan Nayak and Others
Orissa High Court · (1986) 61 CLT 22
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 494
High Courts28 Nov 1985Dismissed
Abdul Khalique Vs Smt. Yasmin Sultana
Orissa High Court · AIR 1986 Ori 189
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5
High Courts28 Nov 1985Dismissed
Gandharb Samal Vs State of Orissa and Others
Orissa High Court · (1986) 61 CLT 43
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(3), 51Orissa Government Land Settlement Act, 1962 — Section 7, 7(1), 7A, 7A(1), 7A(3)Orissa Government Land Settlement Rules, 1974 — Rule 3, 3(4), 3(5), 3(6)
High Courts21 Nov 1985Allowed
Balasore Technical School Vs Orissa State Electricity Board and Another
Orissa High Court · (1986) 1 OLR 201
Arbitration Act, 1940 — Section 30, 31, 33Orissa Electricity (Supply) (Amendment) Act, 1981 — Section 3
High Courts21 Nov 1985Dismissed
Brajamohan Poddar Vs Harisankar Banka
Orissa High Court · (1986) 61 CLT 15
Orissa Municipal Rules, 1953 — Rule 530