High Courts12 Feb 1986Allowed

Ashok Pandit Vs Satyapriya Mohapatra

Orissa High Court · (1986) 61 CLT 385

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 1(3), Order 14 Rule 2, Order 14 Rule 3, Order 14 Rule 5Constitution of India, 1950 — Article 133(1)
High Courts03 Feb 1986

G.K. Mohanty Vs Pratap Kishore Das

Orissa High Court · (1986) 61 CLT 292 : (1987) CriLJ 1446 : (1986) 2 OLR 7 : (1987) 2 RCR(Criminal) 615

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 420, 423