High Courts04 Apr 1986Dismissed
Kalabati Dei Vs State of Orissa
Orissa High Court · (1986) 1 OLR 493
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,298 of 1,622
High Courts04 Apr 1986Allowed
Somanath Mohanty Vs Steel Authority of India and seven Ors.
Orissa High Court · (1986) 1 OLR 531
Constitution of India, 1950 — Article 226, 227
High Courts04 Apr 1986
Shyamaghana Bindhani and Others Vs State of Orissa
Orissa High Court · (1986) 1 OLR 567
Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Apr 1986Dismissed
Lungasa Patamajhi and Another Vs The State
Orissa High Court · (1986) 61 CLT 547 : (1986) 1 OLR 506
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Apr 1986Dismissed
Nara Raghava Rao Vs Nadiabasi Biswas
Orissa High Court · AIR 1986 Ori 255
Constitution of India, 1950 — Article 341Evidence Act, 1872 — Section 115, 3Orissa High Court Rules, 1948 — Rule 3(1)
High Courts03 Apr 1986Allowed
Dewan Chand Chawala Vs Pyarilal Singh Chhawada and Another
Orissa High Court · (1986) 1 OLR 504
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Apr 1986Allowed
Radhamohan Panda and Others Vs Brundaban Naik and Others
Orissa High Court · (1986) 1 OLR 586
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)
High Courts03 Apr 1986
Smt. Sulochana Sahu Vs Baman Ch. Sahu
Orissa High Court · (1986) 1 OLR 558
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2)
High Courts02 Apr 1986Dismissed
Iswar Chandra Mishra and Another Vs Parsuram Behera and Others
Orissa High Court · (1986) 61 CLT 592 : (1986) 1 OLR 492
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 99
High Courts02 Apr 1986Allowed
Goura Chandra Subudhi Vs Satyanarayan Agarwalla and Others
Orissa High Court · (1986) 61 CLT 587
High Courts25 Mar 1986Allowed
Fakir Chand Seth Vs Dambarudhar Bania
Orissa High Court · AIR 1987 Ori 50 : (1986) 1 OLR 523
Contract Act, 1872 — Section 65, 70
High Courts25 Mar 1986
Union of India (UOI) Vs Aluminium Industries Ltd.
Orissa High Court · (1988) ACJ 809 : (1986) 61 CLT 539 : (1986) 1 OLR 476
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts25 Mar 1986Allowed
Union of India (UOI) and Another Vs Aluminium Industries Ltd.
Orissa High Court · AIR 1987 Ori 152
Railways Act, 1890 — Section 73
High Courts25 Mar 1986Allowed
Union of India (UOI) Vs Aluminium Industries Limited
Orissa High Court · AIR 1987 Ori 149
Railways Act, 1890 — Section 73
High Courts25 Mar 1986Dismissed
Bhabani Sankar Patra Vs State Bank of India and Another
Orissa High Court · AIR 1986 Ori 247 : (1986) 1 OLR 510
Contract Act, 1872 — Section 137, 139, 141
High Courts24 Mar 1986Allowed
Malu Sandh and Another Vs Manbodh Bagarti
Orissa High Court · (1986) 61 CLT 665 : (1986) 1 OLR 628
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Mar 1986Allowed
Phani Bhusan Kanungo Vs Cuttack Development Authority and Others
Orissa High Court · (1986) 1 OLR 468
Arbitration Act, 1940 — Section 30, 33
High Courts21 Mar 1986Allowed
Smt. Krishnapriya Mohapatra Vs Birakishore Mohapatra
Orissa High Court · AIR 1987 Ori 65 : (1986) 61 CLT 554 : (1986) 1 OLR 499
Hindu Marriage Act, 1955 — Section 13, 24
High Courts20 Mar 1986Allowed
Champapriya Devi and Others Vs Damyanti Misra and Others
Orissa High Court · (1986) 61 CLT 601 : (1986) 1 OLR 621
Evidence Act, 1872 — Section 137, 138
High Courts20 Mar 1986Allowed
Anduri Podhan and Another Vs State of Orissa and Another
Orissa High Court · (1986) 1 OLR 474
Criminal Procedure Code, 1973 (CrPC) — Section 452, 452(3), 457, 458, 459