High Courts16 May 1986Dismissed
Dr. Chitta Prasad Das Vs State of Orissa and Others
Orissa High Court · AIR 1987 Ori 14
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,295 of 1,622
High Courts16 May 1986Allowed
Udaya Chandra Panda and Others Vs State of Orissa and Another
Orissa High Court · (1986) 62 CLT 99
Constitution of India, 1950 — Article 226, 227Orissa Industries Service Rules, 1971 — Rule 10, 11, 12, 13, 14
High Courts16 May 1986Dismissed
Sulochana Dei Vs Khali Dei and Others
Orissa High Court · AIR 1987 Ori 11
Hindu Succession Act, 1956 — Section 14
High Courts16 May 1986Dismissed
State of Orissa Vs Lucas Barla
Orissa High Court · (1986) 62 CLT 27 : (1986) 1 OLR 680
Arms Act, 1959 — Section 2 , 25
High Courts15 May 1986Allowed
Smt. Puspalata Rout Vs Damodar Rout
Orissa High Court · AIR 1987 Ori 1 : (1986) 2 OLR 75
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Hindu Marriage Act, 1955 — Section 13B , 13B(1)
High Courts15 May 1986Allowed
Surendra Prasad Parida Vs State of Orissa and Others
Orissa High Court · (1986) 62 CLT 116 : (1986) 2 OLR 31
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 2(31)Orissa General Clauses Act, 1937 — Section 2(33)
High Courts13 May 1986Dismissed
Nabin Singh Vs Suna Singh and Another
Orissa High Court · (1987) 63 CLT 188
Specific Relief Act, 1963 — Section 34
High Courts13 May 1986Allowed
Doki Sriramulu Vs Assistant Collector of Central Excise and Customs and Another
Orissa High Court · (1986) 62 CLT 51 : (1988) 15 ECC 110 : (1988) 36 ELT 247 : (1986) 1 OLR 671 : (1986) 1 OLR 670
Customs Act, 1962 — Section 135, 137Gold (Control) Act, 1965 — Section 85, 97
High Courts13 May 1986Allowed
Chaitan Das Vs Smt. Purnabasi Pattnayak and Others
Orissa High Court · AIR 1988 Ori 52 : (1987) 63 CLT 680 : (1986) 2 OLR 69
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, 115
High Courts13 May 1986Allowed
Dhaneswar Nayak Vs State of Orissa and Others
Orissa High Court · (1986) 62 CLT 60 : (1986) 2 OLR 113
Constitution of India, 1950 — Article 226, 227Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 22, 23Orissa Education Act, 1969 — Section 10A
High Courts13 May 1986Allowed
Janardan Misra Vs Sidha Bal
Orissa High Court · (1986) 62 CLT 214 : (1986) 1 OLR 677
Orissa Debt Relief Act, 1980 — Section 2, 3(1)
High Courts13 May 1986Allowed
Bamadev Swain and Another Vs Sunakar Swain and Another
Orissa High Court · (1986) 61 CLT 646 : (1986) 1 OLR 666
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
High Courts07 May 1986Allowed
Binayak Chandra Pady Vs Kamala Padhy alias Padhiani
Orissa High Court · AIR 1987 Ori 167 : (1987) 63 CLT 745 : (1986) 2 OLR 63
Hindu Marriage Act, 1955 — Section 13, 24
High Courts06 May 1986Allowed
Sashi Bhusan Mohanty Vs State of Orissa and Others
Orissa High Court · (1986) 62 CLT 149
Motor Vehicles Act, 1988 — Section 110A
High Courts06 May 1986Allowed
Narahari Jena and Others Vs State of Orissa and Another
Orissa High Court · (1986) 1 OLR 649
Constitution of India, 1950 — Article 14, 16, 39
High Courts06 May 1986Allowed
Nityananda Panigrahi Vs The Managing Committee, Sindol Fakir Mohan M.E. School and Others
Orissa High Court · (1986) 62 CLT 30
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 22(12), 22(13), 22(4)Orissa Education Act, 1969 — Section 10A(1), 10A(2), 10A(3)
High Courts06 May 1986Dismissed
Damodar Tripathy Vs State of Orissa and Others
Orissa High Court · (1986) 62 CLT 88 : (1986) 2 OLR 1
Constitution of India, 1950 — Article 226
High Courts05 May 1986Allowed
Gouri Das Vs Pradyumna Kumar Das
Orissa High Court · (1986) 62 CLT 218 : (1986) 2 OLR 44
Hindu Marriage Act, 1955 — Section 13, 24
High Courts03 May 1986Allowed
Dr. Bhabendra Kumar Pattnaik Vs Dr. Chandi Charan Das
Orissa High Court · (1986) 61 CLT 668 : (1986) 1 OLR 656
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(6)
High Courts03 May 1986
Samru Singh Vs Dhanamani Singh
Orissa High Court · (1986) 62 CLT 419 : (1986) 1 OLR 683
Hindu Marriage Act, 1955 — Section 24