High Courts14 Jul 1986Allowed
Siani Nag Vs Gobardhan Ganda and Others
Orissa High Court · (1986) 62 CLT 281
Limitation Act, 1908 — Article 182Limitation Act, 1963 — Article 65Orissa Land Reforms Act, 1960 — Section 22, 23, 23A, 23A(2), 23B
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,292 of 1,622
High Courts14 Jul 1986Dismissed
Surajmal Khandalwalla and Others Vs Krushna Chandra Das and Others
Orissa High Court · (1986) 2 OLR 325
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)
High Courts14 Jul 1986Dismissed
Kailash Chandra Sahoo Vs Mahani Charan Mohanty and Others
Orissa High Court · AIR 1986 Ori 286 : (1986) 62 CLT 261 : (1986) 2 OLR 173
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 7
High Courts14 Jul 1986Allowed
Chetty Anusuya and Others Vs Chetty Balkrishnama
Orissa High Court · (1986) 62 CLT 401 : (1986) 2 OLR 169
Penal Code, 1860 (IPC) — Section 448
High Courts14 Jul 1986Dismissed
Babaji alias Bijia Mallik Vs State of Orissa
Orissa High Court · (1986) 62 CLT 393 : (1986) 2 OLR 228
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376
High Courts14 Jul 1986Dismissed
Dayanidhi Behera Vs State of Orissa
Orissa High Court · (1986) 2 OLR 191
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 540
High Courts11 Jul 1986Allowed
Kabiraj Murmu Vs State of Orissa
Orissa High Court · (1986) 62 CLT 287 : (1986) 2 OLR 421
Evidence Act, 1872 — Section 45
High Courts07 Jul 1986Dismissed
Madan Pradhan Vs State of Orissa
Orissa High Court · (1986) 2 OLR 345
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts07 Jul 1986Allowed
Bhama Meher Vs Kausalya Meher and Others
Orissa High Court · (1986) 62 CLT 226 : (1986) 2 OLR 203
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397(2), 397(3), 482
High Courts07 Jul 1986Allowed
Smt. Susama Acharya and Another Vs Baikunthanath Acharya and Others
Orissa High Court · AIR 1987 Ori 180 : (1987) 63 CLT 358 : (1986) 2 OLR 150
Arbitration Act, 1940 — Section 14(2)
High Courts07 Jul 1986Dismissed
Bogarpu Mahalakshmi Vs Janardan Sahu (died) Laxminarayan Sahu and Others
Orissa High Court · (1986) 2 OLR 223
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Orissa Estates Abolition Act, 1951 — Section 8
High Courts06 Jul 1986
Nirmal Chandra Choudhury Vs Commissioner of Income Tax
Orissa High Court · (1993) 68 TAXMAN 365
Income Tax Act, 1922 — Section 2(ii), 3Income Tax Act, 1961 — Section 256(1), 256(2), 3(1)(b), 3(1)(f)
High Courts04 Jul 1986Allowed
Prafulla Kumar Pati Vs Paramananda Sethi and Others and Smt. Nilamani Sethi and Others
Orissa High Court · (1986) 62 CLT 236 : (1986) 2 OLR 130
Constitution of India, 1950 — Article 226, 341, 342
High Courts03 Jul 1986Dismissed
Amulya Chandra Banerjee (dead) and after him Sarajubala Dibya and Others Vs Biseswar Mukherjee (dead) and after him Smt. Subala Mukherjee and Others
Orissa High Court · (1986) 62 CLT 204
Central Provinces Tenancy Act, 1883 — Section 2(5), 46, 46(3), 46(5), 47Transfer of Property Act, 1882 — Section 123, 6
High Courts03 Jul 1986Allowed
Radhamohan Misra Vs State of Orissa and Others
Orissa High Court · (1986) 62 CLT 197
High Courts01 Jul 1986Allowed
Bhaskar Sahu Vs Anama Swara and Others
Orissa High Court · AIR 1987 Ori 138 : (1986) 2 OLR 410
Evidence Act, 1872 — Section 65
High Courts30 Jun 1986Dismissed
Brundaban Patra Vs State of Orissa and Others
Orissa High Court · (1986) 2 OLR 160
Constitution of India, 1950 — Article 226, 227
High Courts27 Jun 1986Allowed
Shri Ganeswar Mishra Vs Sri Adwait Charan Mohanty and Another
Orissa High Court · (1987) 63 CLT 708 : (1986) 2 OLR 164
Civil Procedure Code, 1908 (CPC) — Section 96(4)Limitation Act, 1963 — Section 21
High Courts27 Jun 1986Dismissed
Bhaiga Pradhan Vs Iswar Adhikari and Another
Orissa High Court · (1986) 2 OLR 258
Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Article 142, 144, 64, 65Specific Relief Act, 1963 — Section 9
High Courts27 Jun 1986Allowed
Managobinda and Others Vs Brajabandhu Misra
Orissa High Court · AIR 1986 Ori 281 : (1986) 2 OLR 299
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7