High Courts08 Apr 1988
I.D.L. Chemicals Ltd. Vs S.R. Tamma and Another
Orissa High Court · (1988) 66 CLT 142
Industrial Disputes Act, 1947 — Section 10A, 17, 17A, 17B, 19(3)
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,263 of 1,622
High Courts07 Apr 1988
Baikuntha Sutara Vs State of Orissa
Orissa High Court · (1988) 65 CLT 677 : (1989) CriLJ 1592
Criminal Procedure Code, 1973 (CrPC) — Section 11, 167, 173
High Courts07 Apr 1988Dismissed
Purna Chandra Digal Vs Sila Digal
Orissa High Court · (1988) 1 OCR 450
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 397(2)
High Courts05 Apr 1988Allowed
Orient Paper Mills Vs State of Orissa and Others
Orissa High Court · (1989) 67 CLT 49 : (1988) 70 STC 333
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts05 Apr 1988
New India Assurance Co. Ltd. Vs Dhanurjeya Khosla and Others
Orissa High Court · (1988) 2 ACC 323 : (1988) ACJ 1065
Motor Vehicles Act, 1939 — Section 110D, 96(2)
High Courts05 Apr 1988Allowed
Laxmidhar Behera Vs Bansidhar Khatei
Orissa High Court · AIR 1989 Ori 182
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Transfer of Property Act, 1882 — Section 3
High Courts05 Apr 1988
Gadadhar Dixit Vs Utkal Flour Mills (Pvt.) Ltd.
Orissa High Court · (1989) 66 CompCas 188
Companies Act, 1956 — Section 433, 433(2)
High Courts05 Apr 1988
State of Orissa Vs Prafulla Kumar Satpathy
Orissa High Court · (1988) 2 ACC 41 : (1989) ACJ 384
High Courts04 Apr 1988
Commissioner of Income Tax Vs S. Samantasinghar and Another
Orissa High Court · (1988) 173 ITR 425
Income Tax Act, 1961 — Section 271(1)
High Courts04 Apr 1988
Shree Hanuman Rice Mill Vs The State of Orissa
Orissa High Court · (1988) 70 STC 316
Central Sales Tax Act, 1956 — Section 14, 15, 24, 6, 6A
High Courts24 Mar 1988
State Vs Gadadhar Baral
Orissa High Court · (1988) 65 CLT 664 : (1989) CriLJ 627
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 307, 326
High Courts23 Mar 1988Dismissed
Muralidhar Das and Others Vs Dhruba Charan Das and Another
Orissa High Court · (1988) 1 OCR 232
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146(1)
High Courts23 Mar 1988
Oriental Insurance Co. Ltd. Vs Babuli Pradhan and Another
Orissa High Court · (1988) 2 ACC 85 : (1989) ACJ 387
Employees Compensation Act, 1923 — Section 30
High Courts22 Mar 1988Allowed
B. Simanchalan Vs Basanta Kumar Beberta and Others
Orissa High Court · (1988) 1 OCR 400
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 145(5), 145(8)Orissa Land Reforms Act, 1960 — Section 15, 15(5), 15(6), 15(7), 67
High Courts22 Mar 1988Allowed
B. Simanchalan Vs Basanta Kumar Bebarta and Others
Orissa High Court · (1988) 66 CLT 38
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(5), 145(8)Orissa Land Reforms Act, 1960 — Section 144, 15, 15(5), 15(6), 15(7)
High Courts22 Mar 1988
Rabindra Nath Nayak and Others Vs State of Orissa
Orissa High Court · (1989) CriLJ 456
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts22 Mar 1988
Dambaradhar Nayak Vs Purna Chandra Swain and Another
Orissa High Court · (1988) 2 ACC 351
Motor Vehicles Act, 1939 — Section 110D
High Courts21 Mar 1988
Girish Chandra Patra and Others Vs Pinakee Enterprisers Pvt. Ltd.
Orissa High Court · (1988) 66 CLT 189 : (1989) CriLJ 527 : (1988) 1 OCR 234
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Penal Code, 1860 (IPC) — Section 167, 21, 34
High Courts17 Mar 1988Allowed
Sarojini Sarangi Vs Dr. Biswanath Sarangi
Orissa High Court · (1988) 66 CLT 593
Hindu Marriage Act, 1955 — Section 10, 24, 9
High Courts16 Mar 1988
Commissioner of Wealth-tax Vs K. Narayan Rao
Orissa High Court · (1988) 173 ITR 372
Wealth Tax Act, 1957 — Section 18(1)