High Courts22 Jul 1988Allowed
Jashree Chemicals Ltd. Vs Madhab Sundar Gajapati and Others
Orissa High Court · AIR 1989 Ori 129
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,259 of 1,622
High Courts21 Jul 1988Dismissed
New India Assurance Company Ltd. Vs Prafulla Kumar Das and Others
Orissa High Court · (1989) ACJ 852
Motor Vehicles Act, 1988 — Section 110A, 96, 96(1)
High Courts20 Jul 1988Dismissed
V. Simhachalam and Others Vs State of Orissa
Orissa High Court · (1988) 1 OCR 431
Criminal Procedure Code, 1973 (CrPC) — Section 292Penal Code, 1860 (IPC) — Section 34, 489A, 489D, 511
High Courts20 Jul 1988
Arjuna Kumar Pujhari Vs State of Orissa
Orissa High Court · (1988) 66 CLT 476 : (1989) CriLJ 449
Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 170, 173, 178Prevention of Corruption Act, 1988 — Section 5
High Courts20 Jul 1988Dismissed
New India Assurance Company Ltd. Vs Bata Mallick and Another
Orissa High Court · (1989) ACJ 692
Motor Vehicles Act, 1988 — Section 110A, 95(2)
High Courts19 Jul 1988Dismissed
Giridhari Rout Vs Bai alias Bairagi Parida and Others
Orissa High Court · (1988) 1 OCR 702
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145
High Courts18 Jul 1988
Haridas Nath Vs State of Orissa
Orissa High Court · (1989) 67 CLT 123 : (1989) CriLJ 453
Criminal Procedure Code, 1973 (CrPC) — Section 360Essential Commodities Act, 1955 — Section 7
High Courts18 Jul 1988
Madan Mohan Tripathy Vs Rama Chandra Behera
Orissa High Court · (1988) 66 CLT 751
Criminal Procedure Code, 1973 (CrPC) — Section 247, 256, 256(1), 258, 300Penal Code, 1860 (IPC) — Section 307, 352, 447, 504, 506
High Courts12 Jul 1988Allowed
Sesha Deb Parida Vs Udayanath Sahoo and Another
Orissa High Court · (1988) 66 CLT 591
Criminal Procedure Code, 1973 (CrPC) — Section 204 , 204(4)Penal Code, 1860 (IPC) — Section 379
High Courts12 Jul 1988
B.A. Kameswar Rao Vs State of Orissa
Orissa High Court · (1988) 66 CLT 575 : (1989) CriLJ 224 : (1988) 1 OCR 457
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 409, 467, 477APrevention of Corruption Act, 1988 — Section 5, 6
High Courts12 Jul 1988Allowed
Sesha Dev Parida Vs Udayanath Sahoo and Another
Orissa High Court · (1988) 1 OCR 538
Criminal Procedure Code, 1973 (CrPC) — Section 204, 204(4)Penal Code, 1860 (IPC) — Section 323, 379
High Courts11 Jul 1988Dismissed
Padma Charan Maharatha Vs Narendra Jayasingh and Others
Orissa High Court · (1988) 66 CLT 654
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts08 Jul 1988Dismissed
Sri Harihar Mishra Vs Bairiganjan Mishra and Others
Orissa High Court · (1988) 66 CLT 836
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts07 Jul 1988
Brushava Bariha Vs State of Orissa
Orissa High Court · (1988) CriLJ 1916 : (1988) 1 OCR 452
Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Jul 1988Allowed
Bhukhan Sahu Vs Bharat Chandra Sahu and Others
Orissa High Court · (1988) 66 CLT 389
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts06 Jul 1988Allowed
Dr. Manmath Kumar Mohapatra Vs Registrar, Orissa High Court and Others
Orissa High Court · (1988) 66 CLT 379
Orissa General Clauses Act, 1937 — Section 5
High Courts06 Jul 1988Dismissed
Sachindranath Das Vs Sales Tax Officer and Others
Orissa High Court · (1988) 66 CLT 616 : (1989) 74 STC 93
Constitution of India, 1950 — Article 227
High Courts06 Jul 1988
Birendra Kumar Senapati Vs Officer-in-charge and Others
Orissa High Court · (1988) 1 OCR 300
Orissa Forest Act, 1972 — Section 27, 56, 57Orissa Timber and Other Forest Produce Transit Rules, 1980 — Rule 21Penal Code, 1860 (IPC) — Section 379
High Courts06 Jul 1988Allowed
Janjali Dei alias Das Vs Durga Charan Swain
Orissa High Court · (1988) 66 CLT 429
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 21 Rule 58, 151, 47
High Courts05 Jul 1988Dismissed
Srimati Dei Vs Revenue Officer-cum-Tahsildar and Others
Orissa High Court · (1988) 66 CLT 582
Orissa Land Reforms Act, 1960 — Section 37, 40A, 40A(2), 40B, 43