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Orissa High Court judgments

32,428 judgments · page 1,253 of 1,622

High Courts15 Nov 1988Dismissed

Utkal Fero Alloys Ltd. Vs State of Orissa

Orissa High Court · (1989) 20 ECC 71 : (1992) 61 ELT 600

Central Excise Rules, 1944 — Rule 173B, 173C, 173F, 173G, 53Central Excises and Salt Act, 1944 — Section 9(1)Criminal Procedure Code, 1973 (CrPC) — Section 204
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High Courts14 Oct 1988Dismissed

Riswana Begum Vs A Mlv. Motiullah

Orissa High Court · (1989) 67 CLT 353

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(2), 5
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High Courts14 Oct 1988Dismissed

Riswana Begum Vs Motiullah

Orissa High Court · (1988) 1 OCR 560

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(2), 5
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