High Courts05 Jan 1989Partly Allowed
S. Somaya Vs Special Land Acquisition Officer, Berhampur
Orissa High Court · AIR 1989 Ori 192 : (1989) 1 OLR 180
Land Acquisition Act, 1894 — Section 18, 23, 54
COURT ARCHIVE
Orissa High Court judgments
32,428 judgments · page 1,250 of 1,622
High Courts04 Jan 1989Allowed
Gandei Naikani and Another Vs Kalu Nayak and Another
Orissa High Court · (1989) 1 OLR 139
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(5)
High Courts02 Jan 1989Dismissed
Satyasai Traders Vs Sales Tax Officer and Another
Orissa High Court · (1990) 76 STC 202
Constitution of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts02 Jan 1989Dismissed
Lachaman Nepak and Others Vs Badankayalu Syama Babu Subudhi and Another
Orissa High Court · AIR 1989 Ori 154
Civil Procedure Code, 1908 (CPC) — Section 10Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 54
High Courts23 Dec 1988Dismissed
Jogendra Das and Others Vs State of Orissa
Orissa High Court · (1989) 1 OLR 153
Criminal Procedure Code, 1973 (CrPC) — Section 207A, 209, 329, 377, 378Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 325
High Courts23 Dec 1988Allowed
Hiralal Swain and Another Vs State of Orissa
Orissa High Court · (1989) 2 OCR 26
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 323, 34, 452
High Courts23 Dec 1988
State of Orissa Vs Haridwar Sharma
Orissa High Court · (1989) 2 ACC 83 : (1989) 67 CLT 554 : (1989) 2 OCR 91
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 112, 123, 124, 42
High Courts23 Dec 1988Dismissed
Dhaniya Badanayak Vs Manik Badanayak and Others
Orissa High Court · (1989) 2 OCR 128
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)
High Courts23 Dec 1988Dismissed
Abdul Rauf Khan Vs Halemon Bibi and Another
Orissa High Court · (1989) 67 CLT 285 : (1990) 1 DMC 315 : (1989) 2 OCR 100
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3 , 7
High Courts23 Dec 1988
Smt. Hiramani Patnaik and Another Vs Kumudini Devi
Orissa High Court · (1989) 67 CLT 313
Criminal Procedure Code, 1973 (CrPC) — Section 205, 317Penal Code, 1860 (IPC) — Section 109, 494
High Courts23 Dec 1988Dismissed
Dhaniya Badanayak Vs Mallik Badanayak and Others
Orissa High Court · (1989) 67 CLT 784
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)
High Courts22 Dec 1988Allowed
Purna Chandra Mishra Vs State of Orissa
Orissa High Court · (1989) 67 CLT 826
Constitution of India, 1950 — Article 226, 227
High Courts22 Dec 1988
Nityananda Senapati Vs State of Orissa and Others
Orissa High Court · (1989) CriLJ 1201 : (1989) 2 OCR 81
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts22 Dec 1988
Shankarlal Karnani Vs Kanneilal Periwala and Others
Orissa High Court · AIR 1989 Ori 133
Contract Act, 1872 — Section 70
High Courts22 Dec 1988
Tathagata Satapathy Vs Raghunath Mohapatra and Others
Orissa High Court · (1989) 2 ACC 535 : (1989) ACJ 891 : (1989) 67 CLT 814
Motor Vehicles Act, 1939 — Section 95
High Courts22 Dec 1988Allowed
Purna Chandra Mishra Vs State of Orissa and Another
Orissa High Court · (1989) 67 CLT 826
Constitution of India, 1950 — Article 226, 227
High Courts22 Dec 1988Dismissed
Maheswar Das and Others Vs Nilakantheswar Mahadeb and Others
Orissa High Court · (1989) 67 CLT 829
Evidence Act, 1872 — Section 114Orissa Hindu Religious Endowments Act, 1951 — Section 3, 41
High Courts20 Dec 1988Allowed
Santuka Agencies Vs State of Orissa and Others
Orissa High Court · (1989) 73 STC 188
Orissa Sales Tax Act, 1947 — Section 14, 23(4)(a)
High Courts15 Dec 1988Dismissed
Madhab Das Vs Minamani Das and Another
Orissa High Court · (1988) 1 OCR 84
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Dec 1988
Babaji Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (1989) CriLJ 1872 : (1989) 2 OCR 76
Criminal Procedure Code, 1973 (CrPC) — Section 107, 482