High Courts13 May 1991Dismissed
Ramakanta Das Vs Gita Devi Choudhury
Orissa High Court · AIR 1991 Ori 279 : (1991) 2 OLR 354
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 11
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,201 of 1,623
High Courts13 May 1991
Madhusudan Sahoo and Others Vs Basudev Pradhan
Orissa High Court · (1992) CriLJ 1359
Criminal Procedure Code, 1973 (CrPC) — Section 360(10), 360(3), 360(4), 361Penal Code, 1860 (IPC) — Section 323, 34, 360(3), 379
High Courts10 May 1991Allowed
National Aluminium Company Ltd. Vs Panda Engineering Works Pvt. Ltd. and Others
Orissa High Court · AIR 1991 Ori 297
Arbitration Act, 1940 — Section 20(4), 32, 33
High Courts10 May 1991Allowed
Cuttack Municipality Vs Madanlal Kamani and Another
Orissa High Court · (1991) 2 OLR 38
Criminal Procedure Code, 1973 (CrPC) — Section 300, 313, 472Orissa Municipal Act, 1950 — Section 385A
High Courts10 May 1991Dismissed
Dhaneswar Mallik and Others Vs State of Orissa and Others
Orissa High Court · (1992) CriLJ 1711 : (1991) 2 OLR 68
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts10 May 1991
Rama Dei and Another Vs Madhabananda Pradhan
Orissa High Court · (1992) 194 ITR 432 : (1991) 2 OLR 215 : (1992) 64 TAXMAN 485
Benami Transactions (Prohibition) Act, 1988 — Section 3, 3(1), 3(2)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)
High Courts09 May 1991Allowed
The Collector, Cuttack Vs Saraswati Jena and Others
Orissa High Court · AIR 1991 Ori 274 : (1991) 2 OLR 1
Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 26, 30(2)
High Courts09 May 1991Allowed
Sk. Abdul Sattar Vs Ramija Bibi and Others
Orissa High Court · (1991) 05 OHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2
High Courts08 May 1991
Suchitra @ Sachindra Sahoo Vs Smt. Basanti Sahoo and Another
Orissa High Court · (1992) 1 DMC 45 : (1991) 2 OLR 162
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 13
High Courts07 May 1991Allowed
Sri Chandramani Nayak and Others Vs State of Orissa and Others
Orissa High Court · (1992) CriLJ 2188 : (1991) 2 OLR 111
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts07 May 1991
Mirarani Pati and Others Vs Gorg Enterprises and Another
Orissa High Court · (1992) ACJ 237 : AIR 1991 Ori 288
Motor Vehicles Act, 1939 — Section 110
High Courts07 May 1991Dismissed
Hadibandhu Sahoo and Others Vs Additional District Magistrate, Ganjam and Others
Orissa High Court · AIR 1991 Ori 284 : (1991) 2 OLR 47
Orissa Stamp Rules, 1952 — Rule 24(1)Stamp Act, 1899 — Section 29, 47A
High Courts06 May 1991Dismissed
Dr. P.P. Wilson Vs K. Sundaramma and Another
Orissa High Court · (1991) CivCC 781 : (1992) 1 OLR 145
Criminal Procedure Code, 1973 (CrPC) — Section 116(2), 125, 126, 126(2)
High Courts03 May 1991Dismissed
Rabindranath Jena Vs State of Orissa
Orissa High Court · (1991) 2 OLR 21
Motor Vehicles Act, 1939 — Section 118A, 87(1)Penal Code, 1860 (IPC) — Section 279, 337, 71
High Courts03 May 1991
Rabindra Nath Jena Vs State of Orissa
Orissa High Court · (1991) 2 ACC 399
Criminal Procedure Code, 1973 (CrPC) — Section 11Penal Code, 1860 (IPC) — Section 279, 337, 338, 71
High Courts03 May 1991
Oriental Insurance Co. Ltd. Vs Guru Charan Saren and Another
Orissa High Court · (1993) 1 ACC 207
Motor Vehicles Act, 1988 — Section 173, 92
High Courts02 May 1991
Radhanath Co-operative Press Ltd. Vs Regional Provident Fund Commissioner and Another
Orissa High Court · (1998) 3 LLJ 1160
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts02 May 1991Allowed
Muralidhar Baral and Others Vs The State of Orissa and Others
Orissa High Court · (1991) 2 OLR 374
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts02 May 1991
Indramani Jene Vs Smt. Minjilata Jena and Another
Orissa High Court · (1992) CivCC 23 : (1992) CriLJ 2007 : (1992) 1 OLR 272
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts02 May 1991
Dhruba Charan Hota Vs Kanhu Charan Hota
Orissa High Court · (1991) 05 OHC CK 0002
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2)