Braja Kishore Pradhan Vs Tribal Development Corporation of Orissa Ltd. and Another
Orissa High Court · (1992) 74 CLT 248 : (1992) 2 OLR 239
COURT ARCHIVE
32,441 judgments · page 1,180 of 1,623
Orissa High Court · (1992) 74 CLT 248 : (1992) 2 OLR 239
Orissa High Court · (1993) 1 OLR 197
Orissa High Court · AIR 1992 Ori 237 : (1992) 2 OLR 84
Orissa High Court · (1992) 74 CLT 522 : (1993) CriLJ 1822 : (1992) 2 OLR 246
Orissa High Court · (1992) 2 DMC 375
Orissa High Court · (1992) 74 CLT 214 : (1992) 2 OLR 58
Orissa High Court · (1992) 1 OLR 68
Orissa High Court · AIR 1993 Ori 14 : (1994) 78 CLT 696
Orissa High Court · AIR 1992 Ori 261 : (1992) 74 CLT 90 : (1992) 2 OLR 102
Orissa High Court · (1998) 2 OLR 334
Orissa High Court · (1992) 74 CLT 663 : (1993) 1 LLJ 534
Orissa High Court · (1992) 104 CTR 111 : (1993) 199 ITR 800
Orissa High Court · AIR 1993 Ori 143 : (1992) 74 CLT 734
Orissa High Court · (1992) 2 OLR 193
Orissa High Court · (1992) 74 CLT 280 : (1993) 1 LLJ 465 : (1992) 2 OLR 257
Orissa High Court · AIR 1993 Ori 46
Orissa High Court · AIR 1993 Ori 34
Orissa High Court · (1992) 2 OLR 184
Orissa High Court · (1992) 2 DMC 425
Orissa High Court · (1992) 2 OLR 75