High Courts26 Jul 1993Allowed
Daitary Samantaray Vs The Divisional Forest Officer, Baripada Division and Another
Orissa High Court · (1994) CriLJ 963 : (1993) 2 OLR 295
Orissa Forest Act, 1972 — Section 56(1), 56(2), 85
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,162 of 1,623
High Courts26 Jul 1993Dismissed
Rajendra Prasad Bharadia and Shri Purakh Chand Chandak (In Jail Custody) Vs State of Orissa
Orissa High Court · (1993) 76 CLT 376 : (1993) CriLJ 3803 : (1993) 2 OLR 186
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Jul 1993Allowed
Bhagirathi Mishra Vs State of Orissa and Others
Orissa High Court · (1993) 2 OLR 354
Constitution of India, 1950 — Article 14, 16
High Courts23 Jul 1993
New India Assurance Co. Ltd. Vs Madhusudan Rout and Another
Orissa High Court · (1994) 1 ACC 33
Motor Vehicles Act, 1988 — Section 149, 168, 2
High Courts22 Jul 1993
Kishore Chandra Patel and Vs State of Orissa and Others
Orissa High Court · AIR 1993 Ori 259 : (1993) 76 CLT 720
Constitution of India, 1950 — Article 14, 20(3), 21, 226, 235Evidence Act, 1872 — Section 101 , 102, 103, 104Orissa Special Courts Act, 1990 — Section 13, 14, 15, 16, 19
High Courts20 Jul 1993Allowed
Patra Mirgan Vs The State
Orissa High Court · (1993) 2 OLR 302
Criminal Procedure Code, 1973 (CrPC) — Section 154, 200, 210, 465
High Courts19 Jul 1993Allowed
Raghu alias Raghunath Barik Vs State of Orissa
Orissa High Court · (1993) 76 CLT 921 : (1993) 2 OLR 314 : (1993) 2 OLR 239
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts16 Jul 1993Dismissed
Manoj Kumar Behera Vs Dilip Kumar Das
Orissa High Court · (1994) 1 ACC 50 : (1994) 2 LLJ 801
Workmens Compensation Act, 1923 — Section 30(1)
High Courts15 Jul 1993Allowed
Muralidhar Ghadei Vs Sumitra Ghadei and Another
Orissa High Court · (1994) 1 CivCC 162 : (1993) 76 CLT 1029 : (1993) 2 DMC 401
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Jul 1993Allowed
Muralidhar Ghadei Vs Smt. Sumitra Ghadei and Another
Orissa High Court · (1993) 2 OLR 290
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Jul 1993
Divisional Manager, New India Assurance Co. Ltd. Vs Mahadei Behera and Others
Orissa High Court · (1994) ACJ 1096
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts13 Jul 1993
National Insurance Co. Ltd. Vs G.C. Ray
Orissa High Court · (1994) 1 ACC 216
Arbitration Act, 1940 — Section 30
High Courts13 Jul 1993Allowed
Banamali Mohanty Vs Dolagovinda Das and Others
Orissa High Court · (1994) 78 CLT 928 : (1993) 2 OLR 265
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts13 Jul 1993Dismissed
Doctor Nahak Vs Bhika Nahak and Another
Orissa High Court · (1994) 2 DMC 236
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts13 Jul 1993Allowed
Saurava Barik Vs Smt. Gouri Kandi alias Gouri
Orissa High Court · (1993) 76 CLT 428 : (1994) CriLJ 440 : (1993) 2 OLR 378
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 493
High Courts13 Jul 1993
Bhupendra Singh and Others Vs Mandeep Kour and Another
Orissa High Court · (1993) 2 OLR 307
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts13 Jul 1993Dismissed
Orissa Forest Corporation Vs Collector of Customs and Central Excise and Another
Orissa High Court · (1993) 44 ECC 1
Central Excises and Salt Act, 1944 — Section 2(d), 2(f), 3
High Courts08 Jul 1993
Gupta Prasad Das Vs Registrar, Co-operative Societies and Another
Orissa High Court · (1993) 2 OLR 323
High Courts07 Jul 1993Allowed
Badri Prasad Tiwari Vs The State
Orissa High Court · (1994) 1 ACC 676 : (1993) 76 CLT 668 : (1994) CriLJ 389
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Jul 1993
Rajendra Kumar Pradhan Vs Smt. Pramila Pradhan
Orissa High Court · (1994) 1 CivCC 190 : (1993) 76 CLT 1038 : (1993) CriLJ 3813 : (1993) 2 OLR 284 : (1994) 2 RCR(Criminal) 100
Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 125(3)