High Courts02 Sept 1993Allowed
Purusottam Mishra Vs Balaji Sahu and Others
Orissa High Court · (1994) 1 ACC 175 : (1994) ACJ 1107
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,159 of 1,623
High Courts01 Sept 1993
Debahari Kumbhar and Others Vs Sribatsa Patra and Another
Orissa High Court · AIR 1994 Ori 86 : (1994) 78 CLT 93 : (1994) 2 DMC 583
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Succession Act, 1956 — Section 15(1)Specific Relief Act, 1963 — Section 34
High Courts01 Sept 1993Dismissed
Sanjaya Memorial Institute of Technology and Another Vs State of Orissa and Others
Orissa High Court · (1993) 2 OLR 435
Orissa Education (Amendment) Act, 1991 — Section 7
High Courts01 Sept 1993Dismissed
Narayan Parida Vs Artabandhu Jena
Orissa High Court · (1993) 2 OLR 485
High Courts01 Sept 1993Dismissed
Lokanath Sahu Vs Orissa State Financial Corporation and Another
Orissa High Court · AIR 1994 Ori 165
Contract Act, 1872 — Section 128State Financial Corporations Act, 1951 — Section 31, 31(1)
High Courts31 Aug 1993
Divisional Manager, New India Assurance Co. Ltd. Vs Manasi Jena and Another
Orissa High Court · (1994) 1 ACC 201
Motor Vehicles Act, 1939 — Section 110D, 95(2)(b)(i)
High Courts31 Aug 1993Allowed
Dilip Kumar Roy Vs Hon'ble Chief Justice and Another
Orissa High Court · (1993) 76 CLT 854 : (1993) 2 OLR 519
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15(3)
High Courts31 Aug 1993Allowed
Chani Bewa and Others Vs State of Orissa and Others
Orissa High Court · (1995) ACJ 901
High Courts31 Aug 1993Allowed
Batliboi and Company Ltd. Vs Cuttack Municipal Council
Orissa High Court · (1993) 2 OLR 548
Orissa Municipal Act, 1950 — Section 131
High Courts30 Aug 1993Allowed
Sri Jasholal Agrawala alias Jain Vs Smt. Puspabati Agrawala
Orissa High Court · (1994) CriLJ 185 : (1993) 2 OLR 386
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Aug 1993Dismissed
State of Orissa Vs Surendra Kumar Das alias Surendra alias Belu
Orissa High Court · (1993) 76 CLT 806 : (1993) 2 OLR 326
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(5), 349, 436
High Courts30 Aug 1993Allowed
Jasholal Agrawala ' Jain Vs Puspabati Agrawala
Orissa High Court · (1994) 2 DMC 169
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Aug 1993Dismissed
Bipin Behari Pradhan Vs Smt. Saraswati Pradhan and Others
Orissa High Court · (1993) 2 OLR 383
Evidence Act, 1872 — Section 112
High Courts30 Aug 1993Allowed
Dr. Usha Patnaik and Another Vs Sri Goutam Patnaik
Orissa High Court · (1993) 2 OLR 511
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, 115
High Courts30 Aug 1993
Narayan Chandra Puhan Vs Bhaskar Chandra Behera and Another
Orissa High Court · (1993) 2 OLR 515
High Courts30 Aug 1993Allowed
Balia alias Balaram Behera and Another Vs State of Orissa
Orissa High Court · (1994) CriLJ 1907
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376(2)
High Courts30 Aug 1993Partly Allowed
Sambunath Battacharjee Vs Orient Paper Mills
Orissa High Court · (1995) 1 LLJ 159
Payment of Wages Act, 1936 — Section 15, 15(2), 17, 2, 7
High Courts27 Aug 1993
Biswanath Nayak alias Pattanayak and Others and Madhaba Patra and Others Vs Revenue Officer and Others
Orissa High Court · (1993) 76 CLT 907 : (1993) 2 OLR 415
Orissa Land Reforms Act, 1960 — Section 59
High Courts27 Aug 1993
Madan Mohan Jena and Others Vs D.C. Swain and Others
Orissa High Court · (1993) 2 OLR 524
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 41, 44, 47, 9Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973 — Rule 3
High Courts25 Aug 1993Dismissed
Ramesh Chandra Sahoo Vs State of Orissa and Another
Orissa High Court · AIR 1994 Ori 187
General Clauses Act, 1897 — Section 6Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Orissa General Clauses Act, 1937 — Section 7