High Courts22 Feb 1995Allowed
Laxman Jena Vs State of Orissa
Orissa High Court · (1995) CriLJ 3400
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(1), 42(2), 50
COURT ARCHIVE
Orissa High Court judgments
32,441 judgments · page 1,134 of 1,623
High Courts21 Feb 1995Dismissed
Smt. Annapurna Barik Dei and Another Vs Smt. Inda Bewa and Others
Orissa High Court · AIR 1995 Ori 273
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 16, 23Evidence Act, 1872 — Section 101
High Courts21 Feb 1995Dismissed
Babula alias Ajitpal Vs State of Orissa and Others
Orissa High Court · (1996) CriLJ 654
National Security Act, 1980 — Section 3(2)
High Courts21 Feb 1995Allowed
Radha Krishana Singhari and Others Vs State of Orissa
Orissa High Court · (1995) CriLJ 3083
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 41, 42, 50, 51
High Courts20 Feb 1995Dismissed
Samir Kumar Dey Vs Smt. Sova Ray and Others
Orissa High Court · (1995) 02 OHC CK 0013
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Feb 1995Dismissed
Ranjan Kumar Nayak Vs State of Orissa
Orissa High Court · (1995) 1 OLR 347
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts14 Feb 1995
Ismile Guru Vs State of Orissa
Orissa High Court · AIR 1995 Ori 267 : (1995) 2 OLR 126
Constitution of India, 1950 — Article 342(1)Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980 — Rule 1
High Courts10 Feb 1995Allowed
G.R. Graphite Industries Vs Collector of Central Excise
Orissa High Court · (2003) 163 ELT 154
Central Excises and Salt Act, 1944 — Section 11A
High Courts08 Feb 1995Allowed
Mahima Prasad Sahu Vs Collector, Cuttack and Others
Orissa High Court · AIR 1995 Ori 265 : (1995) 1 OLR 363
Essential Commodities Act, 1955 — Section 3, 6A
High Courts07 Feb 1995
Trilochan Singh and Another Vs Commissioner of Land Records and Settlement and Others
Orissa High Court · (1995) 1 OLR 537
High Courts07 Feb 1995
United India Insurance Co. Ltd. Vs Sarat Kumar Sahoo and Another
Orissa High Court · (1995) ACJ 1120
Motor Vehicles Act, 1939 — Section 110A
High Courts06 Feb 1995
Orissa State Electricity Board and Another Vs Union of India (UOI) and Others
Orissa High Court · (1999) 3 LLJ 353
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts02 Feb 1995Dismissed
Giridhari Das and Others Vs Basudev Das
Orissa High Court · (1995) 1 OLR 370
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482
High Courts31 Jan 1995Dismissed
Kartik Harijan Vs State of Orissa
Orissa High Court · (1995) CriLJ 2019
Penal Code, 1860 (IPC) — Section 300, 302
High Courts30 Jan 1995Allowed
The United India Insurance Co. Ltd. Vs Kamalalochan Kamalo and Others
Orissa High Court · (1996) ACJ 302 : AIR 1995 Ori 213 : (1995) 1 OLR 445
Motor Vehicles Act, 1939 — Section 110B, 92A, 95, 95(1), 96Motor Vehicles Act, 1988 — Section 104
High Courts30 Jan 1995Allowed
State of Orissa and Others Vs Durga Enterprisers, Jagatsingpur
Orissa High Court · (1995) 1 OLR 453
Constitution of India, 1950 — Article 14, 299, 299(1)Contract Act, 1872 — Section 55
High Courts27 Jan 1995Allowed
Bijaya Kumar Subudhi Vs State of Orissa
Orissa High Court · (1995) 1 OLR 481
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts27 Jan 1995Dismissed
A.C. Katyal Vs National Insurance Company Ltd. and Another
Orissa High Court · (1996) ACJ 236 : AIR 1995 Ori 231 : (1995) 1 OLR 374
Motor Vehicles Act, 1939 — Section 95(1)
High Courts27 Jan 1995Dismissed
Anukul Chandra Pradhan and etc. Vs State of Orissa and Another
Orissa High Court · AIR 1996 Ori 36
Constitution of India, 1950 — Article 166, 226, 227, 47
High Courts18 Jan 1995Dismissed
Dr. Hari Prasad Das and Others Vs State of Orissa and Another
Orissa High Court · (1995) 1 OLR 428
Constitution of India, 1950 — Article 226, 227