High Courts27 Nov 1995
Rina Mangaraj Vs State of Orissa
Orissa High Court · (1996) 1 OLR 30
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,119 of 1,623
High Courts24 Nov 1995Dismissed
Rangadhar Barik Vs The State
Orissa High Court · (1996) CriLJ 1531
Constitution of India, 1950 — Article 132, 132(1), 133, 133(1), 134Penal Code, 1860 (IPC) — Section 302
High Courts23 Nov 1995Allowed
Santosh Kumar Panda Vs Mamatanjali Tripathy
Orissa High Court · (1996) 1 ALT(Cri) 17 : (1996) 81 CLT 267 : (1996) CriLJ 2241 : (1996) 1 OLR 27
Criminal Procedure Code, 1973 (CrPC) — Section 305(1)
High Courts23 Nov 1995
Smt. Anita Das Vs State of Orissa and Others
Orissa High Court · (1996) 82 CLT 539 : (1996) 1 OLR 274
High Courts22 Nov 1995
Mahanta Sri Raghabendra Prapana Ramanuj Das Vs State and Others
Orissa High Court · (1996) 81 CLT 244 : (1996) 1 OLR 73
Orissa Hindu Religious Endowments Act, 1951 — Section 35(2)
High Courts21 Nov 1995Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Urmila Sahu and Another
Orissa High Court · (1996) 1 ACC 489 : (1996) ACJ 809 : AIR 1996 Ori 13
Motor Vehicles Act, 1939 — Section 95(2)
High Courts20 Nov 1995
Raghumani Mandi Vs State of Orissa and Others
Orissa High Court · (1996) 1 OLR 267
Constitution of India, 1950 — Article 21
High Courts17 Nov 1995
COMMISSIONER OF INCOME TAX Vs BUILDERS UNION.
Orissa High Court · (1996) 130 CTR 203
Civil Procedure Code, 1908 (CPC) — Section 34Income Tax Act, 1961 — Section 256
High Courts17 Nov 1995Dismissed
Ananda Moharana Vs State of Orissa
Orissa High Court · (1996) 1 ALT(Cri) 23 : (1996) CriLJ 2654
Penal Code, 1860 (IPC) — Section 294, 307, 324, 325, 326
High Courts17 Nov 1995
Sk. Jamaitullah and Others Vs Sk. Jayakatullah and Others
Orissa High Court · (1996) 81 CLT 114 : (1996) 1 OLR 98
Civil Procedure Code, 1908 (CPC) — Section 100AWaqf Act, 1954 — Section 10, 3, 55, 57, 9(1)
High Courts16 Nov 1995Allowed
Biraja Panda alias Butia Vs State of Orissa
Orissa High Court · (1996) 81 CLT 417 : (1996) CriLJ 904 : (1996) 1 OLR 85
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 30
High Courts14 Nov 1995Dismissed
Ananda Chandra Nayak Vs State of Orissa and Another
Orissa High Court · (1996) CriLJ 810
Penal Code, 1860 (IPC) — Section 436
High Courts14 Nov 1995
Bidyadhar Bhuyan Vs State of Orissa and Others
Orissa High Court · (1995) 2 OLR 655
Constitution of India, 1950 — Article 14, 226, 227, 39, 41Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 19
High Courts14 Nov 1995Allowed
Orissa Forest Development Corporation Limited Vs State of Orissa and Others
Orissa High Court · (1996) 81 CLT 230 : (1997) 3 LLJ 102
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 12
High Courts14 Nov 1995
Orissa Industries Ltd. Vs Orichem Ltd.
Orissa High Court · (1996) 1 OLR 114
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 21
High Courts10 Nov 1995
V.K. Enterprises Vs The Orissa Sales Tax Tribunal and Another
Orissa High Court · (1996) 1 OLR 48
Orissa Sales Tax Rules, 1947 — Rule 2, 50, 58Orissa Sales Tax Tribunal Regulations, 1992 — Regulation 8
High Courts08 Nov 1995
Bismaya Mohanty and Others Vs Board of Secondary Education, Orissa and Others
Orissa High Court · (1996) 81 CLT 37 : (1996) 1 OLR 134
High Courts06 Nov 1995
Laxmi Polythene Private Limited Vs Commissioner of Sales Tax and Another
Orissa High Court · (1996) 1 OLR 59 : (1996) 1 OLR 58
Orissa Sales Tax Act, 1947 — Section 13(5)
High Courts03 Nov 1995Allowed
Asia Foundation and Constructions Limited (AFCONS) Vs State of Orissa
Orissa High Court · (1996) 1 OLR 65
Arbitration Act, 1940 — Section 30
High Courts03 Nov 1995Dismissed
Pravakar Gochhayat and Others Vs State of Orissa and Another
Orissa High Court · (1996) 1 ALT(Cri) 10 : (1996) 81 CLT 175 : (1996) 1 OLR 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 154, 307, 323, 34, 341