High Courts23 Sept 1997
Tirtha Kumbhar Vs Smt. Koili Kumbharin and Another
Orissa High Court · (1998) 85 CLT 382 : (1997) 2 OLR 352
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 115Limitation Act, 1963 — Section 5(1)
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,091 of 1,623
High Courts21 Sept 1997
Lingaraj Flour Mills (P) Ltd. Vs The State of Orissa and Another
Orissa High Court · (1997) 2 OLR 403
Constitution of India, 1950 — Article 226, 227
High Courts19 Sept 1997
Ujjal Maitra and Others Vs Kanchan Maitra
Orissa High Court · (1998) CriLJ 1002 : (1997) 2 OLR 415
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482
High Courts19 Sept 1997
Smt. Urmila Sahu Vs State of Orissa
Orissa High Court · (1998) CriLJ 1372 : (1997) 2 OLR 426 : (1998) 2 RCR(Criminal) 559
Criminal Procedure Code, 1973 (CrPC) — Section 299, 512Dowry Prohibition Act, 1961 — Section 4Orissa High Court General Rules and Circular Orders — Rule 326
High Courts19 Sept 1997Allowed
Bhubaneswar City Distribution Division Vs Union of India (UOI) and Another
Orissa High Court · (1998) 85 CLT 198 : (1998) 2 LLJ 1044
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts19 Sept 1997
Ganesh Prasad Patra and Others Vs United Bank of India and Others
Orissa High Court · (1998) 85 CLT 444 : (1997) 2 OLR 363
Constitution of India, 1950 — Article 226, 227
High Courts19 Sept 1997Dismissed
Branch Manager, Oriental Insurance Co. Ltd. and Another Vs Jai Bhawani Pvt. Ltd.
Orissa High Court · (1997) 2 OLR 527
Arbitration Act, 1940 — Section 31, 38Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Sept 1997
P. Azad Choudhury Vs R. Rathanalu and Another
Orissa High Court · (1998) ACJ 711 : (1997) 84 CLT 823
High Courts16 Sept 1997Allowed
Prakash Chandra Das and Others Vs Labour Commissioner and Another
Orissa High Court · (1997) 84 CLT 713 : (1997) 2 OLR 478
Limitation Act, 1963 — Section 5
High Courts15 Sept 1997Allowed
Smt. Purnima Bhanja Deo and Others Vs Smt. Bishnupriya Senapati and Others
Orissa High Court · (1997) 09 OHC CK 0042
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts15 Sept 1997
Indrajeet Roy Vs State of Orissa and Another
Orissa High Court · (1998) CriLJ 2415 : (1997) 2 OLR 482
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439
High Courts15 Sept 1997
Smt. Satyabhama Mohatab Vs District Transport Manager (Administration), O.S.R.T.C. Bhadrak and Another
Orissa High Court · (1999) 87 CLT 422
High Courts12 Sept 1997
Srinivas Mohanty Vs Dr. Radhanath Rath, Editor, Samaj and Others Durga Prasad Pradhan and Others Vs Sarat Misra, Editor, Daily Oriya newspaper "THE ANUPAM BHARAT" and Others Nationalist Lawyers Forum Vs The Registrar (Judicial) High Court of Orissa and Others
Orissa High Court · (1997) 84 CLT 648 : (1998) CriLJ 1130 : (1997) 2 OLR 383
Constitution of India, 1950 — Article 19
High Courts11 Sept 1997
M.A. Razak Vs United India Insurance Co. Ltd. and Others
Orissa High Court · (1998) 1 ACC 195 : (1998) ACJ 948 : (1997) 84 CLT 730
High Courts11 Sept 1997
Adikanda Mishra and Others Vs Uma Devi and Others
Orissa High Court · (1997) 2 OLR 491
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts11 Sept 1997
Smt. Bhanumati Behera Vs The Life Insurance Corporation Limited, Sambalpur Division and Others
Orissa High Court · (2002) 1 OLR 200
Insurance Act, 1938 — Section 39
High Courts11 Sept 1997Allowed
Shantilata Sahoo and Others Vs Samarendra Nayak and Another
Orissa High Court · (1997) 2 OLR 493
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts10 Sept 1997
Prasanna Kumar Mishra Vs State of Orissa and Others
Orissa High Court · AIR 1998 Ori 85 : (1997) 2 OLR 429
Orissa State Commission for Women Act, 1993 — Section 10
High Courts09 Sept 1997Dismissed
Bibhachha alias Bibachha Baitharu Vs State of Orissa
Orissa High Court · (1998) CriLJ 1553
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 46
High Courts08 Sept 1997Dismissed
State of Orissa Vs P.P. Agrawala and Others
Orissa High Court · (1998) 85 CLT 179 : (1997) 2 OLR 355
Orissa Forest Act, 1972 — Section 2Orissa Timber and Other Forest Produce Transit Rules, 1980 — Rule 1