High Courts13 Feb 1998Allowed
Sri Niranjan Sahoo Vs Utkal Sanitary, BBSR
Orissa High Court · (1998) 02 OHC CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 204Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,086 of 1,623
High Courts13 Feb 1998Allowed
Raman Rao P.V. and Others Vs J.K. Corporation Ltd. and Others
Orissa High Court · (1998) 85 CLT 280 : (1998) 1 LLJ 1084
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Feb 1998Allowed
Sri Niranjan Sahoo Vs M/s Utkal Sanitary
Orissa High Court · (1998) 02 OHC CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 204Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts12 Feb 1998Dismissed
Bidyadhar Mohapatra and Others Vs District Labour Officer-cum-Conciliation Officer and Others
Orissa High Court · (1998) 79 FLR 172 : (1999) 1 LLJ 138
Industrial Disputes Act, 1947 — Section 2
High Courts12 Feb 1998Allowed
S. Obsarathi Reddy Vs The State
Orissa High Court · (1998) CriLJ 1810
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts12 Feb 1998Allowed
S. Dasarathi Reddy Vs State of Orissa
Orissa High Court · (1998) CriLJ 1810
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts11 Feb 1998
Manindra Kumar Ray and Others Vs Bhubaneshwar Development Authority and Another
Orissa High Court · AIR 1998 Ori 141
Orissa Development Authorities Act, 1982 — Section 16
High Courts11 Feb 1998
Esskey Machinery (P) Ltd. Vs Regional Provident Fund Commissioner
Orissa High Court · (1999) 1 LLJ 1001
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts11 Feb 1998Dismissed
United India Insurance Co. Ltd. Vs Abada Khatun and Others
Orissa High Court · (2000) ACJ 714 : (1998) 85 CLT 485
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 149
High Courts11 Feb 1998Partly Allowed
Oriental Insurance Co. Ltd. Vs Banamali Lenka and Others
Orissa High Court · (1998) 2 ACC 561 : (1999) ACJ 535 : AIR 1998 Ori 163 : (1998) 86 CLT 162
Motor Vehicles Act, 1939 — Section 95, 95(1)
High Courts10 Feb 1998Allowed
Gurucharan Kaur Vs The State
Orissa High Court · (1998) 86 CLT 209 : (1998) CriLJ 1992
Essential Commodities Act, 1955 — Section 7
High Courts10 Feb 1998
Grid Corporation of Orissa Ltd. Vs Indian Charge Chrome Ltd.
Orissa High Court · AIR 1998 Ori 101
Arbitration and Conciliation Act, 1996 — Section 11(6), 40(1), 41, 43, 7Constitution of India, 1950 — Article 14Electricity Act, 1910 — Section 2
High Courts10 Feb 1998
Kedar Das Vs Life Insurance Corporation of India and Another
Orissa High Court · (1999) 1 LLJ 464
Penal Code, 1860 (IPC) — Section 471Probation of Offenders Act, 1958 — Section 12
High Courts10 Feb 1998
Akhaya Kumar Vs State of Orissa
Orissa High Court · (1998) CriLJ 1757 : (1998) 3 RCR(Criminal) 229
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 366, 376
High Courts09 Feb 1998Dismissed
Jagannath Bose and Another Vs Sudhir Kumar Ray
Orissa High Court · (1999) 1 OLR 522
Criminal Procedure Code, 1973 (CrPC) — Section 147, 148
High Courts09 Feb 1998Allowed
Gouri Shankar Sabat Vs State of Orissa
Orissa High Court · (1999) CriLJ 1779 : (1999) 1 OLR 248
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts09 Feb 1998Dismissed
Ajata Kumar Patnaik and Others Vs Grid Corporation of Orissa Ltd. and Others
Orissa High Court · (1998) 2 LLJ 321
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts06 Feb 1998
Sandhya M. Khandelwal Vs Manoj M. Khandelwal
Orissa High Court · (1999) 1 OLR 291
Hindu Marriage Act, 1955 — Section 13B
High Courts05 Feb 1998Partly Allowed
Secretary, Larambha Service Co-operative Society Ltd. Vs Suresh Chandra Chhuria and Another
Orissa High Court · (1999) 87 CLT 100 : (1999) 2 LLJ 419
Industrial Disputes Act, 1947 — Section 2, 33C(2)
High Courts05 Feb 1998Allowed
Ramesh Chandra Sahu Vs State of Orissa and Another
Orissa High Court · (1999) 2 LLJ 654
Industrial Disputes Act, 1947 — Section 12(5), 33C(2)