COURT ARCHIVE

Orissa High Court judgments

32,443 judgments · page 1,082 of 1,623

High Courts12 May 1998

Partap Chandra Barik Vs State of Orissa

Orissa High Court · (1999) CriLJ 562

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2, 3

High Courts06 May 1998Allowed

Brundaban Ramanuja Das Vs Hajuri Prafulla Chandra Khuntia and Others

Orissa High Court · AIR 1998 Ori 219

Constitution of India, 1950 — Article 226, 227Orissa Estates Abolition Act, 1951 — Section 6, 7, 8, 8(1), 8(4)

High Courts05 May 1998Allowed

Ashok Kumar Dubriwal Vs Rashmi Ranjan Mohapatra and Others

Orissa High Court · (1998) 05 OHC CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 191, 192, 193, 463, 464

High Courts05 May 1998Dismissed

Shantilata Paride Vs Nrusingha Ch. Behare and Another

Orissa High Court · (1999) 87 CLT 354 : (1998) CriLJ 3237

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A

High Courts05 May 1998

Smt. Sailabala Behera Vs Bhagaban Behera

Orissa High Court · (1998) 2 OLR 58

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts05 May 1998

Gour Chandra Pradhan Vs State of Orissa and Others

Orissa High Court · AIR 1998 Ori 198 : (1998) 2 OLR 179

Orissa Zilla Parishad (Conduct of Business) Rules, 1996 — Rule 26Orissa Zilla Parishad (Election) Rules, 1994 — Rule 48(1)Orissa Zilla Parishad Act, 1991 — Section 33, 33(2), 36(2)

High Courts05 May 1998

Swarna Prava Tripathy and Another Vs Dibyasingha Tripathy and Another

Orissa High Court · AIR 1998 Ori 173 : (1998) 86 CLT 368 : (1999) 1 DMC 316 : (1998) 2 OLR 1

Family Courts Act, 1984 — Section 19(5)Hindu Marriage Act, 1955 — Section 24, 25

High Courts05 May 1998

Rajendra Kumar Mohanty Vs P.K. Das

Orissa High Court · (1998) 86 CLT 239 : (1998) CriLJ 3920

Criminal Procedure Code, 1973 (CrPC) — Section 252, 253, 254, 255, 402Drugs and Cosmetics Act, 1940 — Section 27, 28, 28A, 33(1), 33A

High Courts05 May 1998Allowed

Madhuchhanda Das Vs State of Orissa and Others

Orissa High Court · (1999) 87 CLT 141 : (1998) 2 OLR 36

Constitution of India, 1950 — Article 226, 227Orissa Government Land Settlement Rules, 1974 — Rule 3

High Courts01 May 1998Dismissed

Jambaswar Ghosh Vs Prahallad Ghosh and Others

Orissa High Court · (1998) CriLJ 4532

Penal Code, 1860 (IPC) — Section 149, 323, 379

High Courts01 May 1998

Sanat Kumar Patnaik Vs Binoy Kumar Nayak and Another

Orissa High Court · (1999) 87 CLT 406 : (1999) CriLJ 351

Criminal Procedure Code, 1973 (CrPC) — Section 380, 397, 397(2), 401, 411

High Courts01 May 1998Dismissed

Bipin Behari Ransingh Vs State of Orissa

Orissa High Court · (1999) 87 CLT 651 : (1998) 2 OLR 378

Criminal Procedure Code, 1973 (CrPC) — Section 438, 482

High Courts01 May 1998

Batakrushna Tripathy and Others Vs State of Orissa

Orissa High Court · (1999) 87 CLT 347 : (1998) CriLJ 3591

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34

High Courts01 May 1998Dismissed

Khetrabasi Mohapatra Vs Prafulla Kumar Senapati

Orissa High Court · (1998) CriLJ 3590

Penal Code, 1860 (IPC) — Section 323, 427

High Courts29 Apr 1998Allowed

Sailendra Kumar Meher Vs State of Orissa and Others

Orissa High Court · AIR 1999 Ori 7

Constitution of India, 1950 — Article 14

High Courts27 Apr 1998Dismissed

Oriental Insurance Co. Ltd. Vs Radhey Shyam Naik and Others

Orissa High Court · (1999) 3 LLJ 934

High Courts27 Apr 1998Allowed

Ambika Padhan and Another Vs Chairman, Orissa State Electricity Board and Others

Orissa High Court · (1999) 1 ACC 279 : (2000) ACJ 297 : (1999) 1 CivCC 289 : (1998) 2 OLR 131

High Courts27 Apr 1998Dismissed

Lakshmidhar Satapathy (Dead) and Others Vs Lingaraj Satapathy and Others

Orissa High Court · AIR 1999 Ori 12

Hindu Adoptions and Maintenance Act, 1956 — Section 16, 6

High Courts24 Apr 1998Dismissed

Surendranath Sahoo Vs Mohendra Samantray and Others

Orissa High Court · (1998) 04 OHC CK 0008

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts21 Apr 1998Allowed

Pyarelal Singh Punjabi Vs Amrit Rai and Others

Orissa High Court · (1998) 2 OLR 174

Orissa Money Lenders Act, 1939 — Section 18B