High Courts27 Jul 1998Allowed
Khira Meher and Others Vs Prakash Sharma and Another
Orissa High Court · (2000) ACJ 293 : (1998) 86 CLT 462
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,078 of 1,623
High Courts27 Jul 1998Dismissed
Amiya Charan Jena Vs Managing Director, Orissa Handloom Development Corporation Ltd.
Orissa High Court · (1997) 75 FLR 220 : (2000) 1 LLJ 977
Orissa State Handloom Development Corporation Limited Employees Service Rules, 1986 — Rule 20
High Courts27 Jul 1998Allowed
Hafizur Raheman Vs Oriental Insurance Company Ltd.
Orissa High Court · (1998) 2 OLR 318
High Courts27 Jul 1998Dismissed
Dr. Tophan Pati Vs State of Orissa and Others
Orissa High Court · (1998) 2 OLR 502
Orissa Medical Education Recruitment Rules, 1979 — Rule 4
High Courts27 Jul 1998
New India Assurance Co. Ltd. Vs Debajani Sahu and Others
Orissa High Court · (2002) 1 ACC 103
Motor Vehicles Act, 1988 — Section 170, 173
High Courts25 Jul 1998Allowed
Baikuntha Nath Mishra Vs The State of Orissa
Orissa High Court · (1998) 2 OLR 514
Penal Code, 1860 (IPC) — Section 405, 409, 467, 471
High Courts25 Jul 1998Allowed
Mrs. Prativa Mishra Vs Director of Secondary Education and Others
Orissa High Court · (1998) 86 CLT 413 : (1998) 2 OLR 309
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
High Courts24 Jul 1998Allowed
Arvind Sahu Vs State of Orissa and Others
Orissa High Court · (1998) 2 OLR 305
Constitution of India, 1950 — Article 226, 227
High Courts24 Jul 1998Allowed
New India Assurance Company Ltd. Vs Narayan Dhar Swain and Another
Orissa High Court · (1998) 07 OHC CK 0034
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147(5), 149(1)
High Courts24 Jul 1998Dismissed
Nilakantha Dash Vs Dhruba Charan Sahu and Others
Orissa High Court · AIR 1999 Ori 106
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts23 Jul 1998Allowed
Smt. Savitri Behera Vs State of Orissa and Others
Orissa High Court · (1998) 86 CLT 570 : (1998) CriLJ 4716
Evidence Act, 1872 — Section 108Penal Code, 1860 (IPC) — Section 34, 343, 379, 380, 457
High Courts23 Jul 1998
Narmada Biswal Vs Gajendra Nath Biswal and Another
Orissa High Court · (1998) 86 CLT 474 : (1998) 2 OLR 266
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts23 Jul 1998
National Insurance Co. Ltd. Vs Natabar Behera and Another
Orissa High Court · (1999) ACJ 1218 : (1998) 86 CLT 471 : (1999) 2 LLJ 1431
Workmens Compensation Act, 1923 — Section 30
High Courts22 Jul 1998
Swarnalata Bhuyan Vs State of Orissa and Others
Orissa High Court · (1998) 86 CLT 442 : (1998) CriLJ 4520 : (1998) 2 OLR 311
Constitution of India, 1950 — Article 226, 227
High Courts22 Jul 1998
Prafulla Kumar Majhiand Another Vs Laxmi Majhi (dead) and after her State of Orissa
Orissa High Court · (1998) 2 OLR 454
Penal Code, 1860 (IPC) — Section 34, 406
High Courts21 Jul 1998Dismissed
Panchadia Jaya Vs State of Orissa
Orissa High Court · (1998) 86 CLT 334 : (1998) CriLJ 4760
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 203, 245, 319Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 1998
Daitari Swain Vs State of Orissa
Orissa High Court · (1998) 2 OLR 252
Criminal Procedure Code, 1973 (CrPC) — Section 228, 482
High Courts17 Jul 1998Dismissed
Divisional Manager, United India Insurance Co. Ltd. Vs Bansidhar Mallick and Another
Orissa High Court · (1999) ACJ 1301
Motor Vehicles Act, 1988 — Section 170, 173
High Courts17 Jul 1998Dismissed
Subal Chandra Samal Vs Sailesh Kumar Pradhan
Orissa High Court · (1999) CriLJ 2414
Criminal Procedure Code, 1973 (CrPC) — Section 94