Brundaban Majhi and Others Vs Jayasingh Dhrua and Another
Orissa High Court · (1999) 88 CLT 161
COURT ARCHIVE
32,443 judgments · page 1,065 of 1,623
Orissa High Court · (1999) 88 CLT 161
Orissa High Court · (1999) 1 OLR 446
Orissa High Court · (1999) CriLJ 3051 : (1999) 16 OCR 312
Orissa High Court · AIR 1999 Ori 187
Orissa High Court · (1999) 2 OLR 554
Orissa High Court · (1999) 16 OCR 253 : (1999) 1 OLR 478
Orissa High Court · (1999) 1 OLR 408
Orissa High Court · (1999) 01 OHC CK 0009
Orissa High Court · (1999) 87 CLT 656 : (1999) CriLJ 3824 : (1999) 16 OCR 246
Orissa High Court · (1999) 01 OHC CK 0006
Orissa High Court · (1999) 87 CLT 822
Orissa High Court · (1999) 87 CLT 668 : (1999) 2 DMC 127 : (1999) 3 RCR(Criminal) 732
Orissa High Court · (1999) 87 CLT 808 : (1999) CriLJ 2077 : (1999) 16 OCR 260
Orissa High Court · (1999) 87 CLT 752
Orissa High Court · (1999) 88 CLT 78 : (2000) 1 LLJ 467
Orissa High Court · (1999) 01 OHC CK 0013
Orissa High Court · (1999) 01 OHC CK 0043
Orissa High Court · (1999) 01 OHC CK 0010
Orissa High Court · (1999) 87 CLT 756 : (1999) 87 CLT 56 : (1999) CriLJ 1209 : (1999) 16 OCR 137
Orissa High Court · (1999) CriLJ 1684 : (1999) 16 OCR 214 : (1999) 1 OLR 376