COURT ARCHIVE

Orissa High Court judgments

32,443 judgments · page 1,036 of 1,623

High Courts21 Apr 2000Allowed

Sushanta Kumar Patra alias Hemanta Kumar Das and Others Vs State of Orissa

Orissa High Court · (2000) CriLJ 2689 : (2000) 1 OLR 647 : (2000) 4 RCR(Criminal) 592

Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7

High Courts21 Apr 2000Allowed

Panchanan Muduli and Others Vs State of Orissa

Orissa High Court · (2000) 1 OLR 595

Penal Code, 1860 (IPC) — Section 307, 323, 324, 506

High Courts21 Apr 2000

Arjuna Das Vs State of Orissa

Orissa High Court · (2000) CriLJ 3601 : (2000) 1 OLR 574

Penal Code, 1860 (IPC) — Section 325, 498A

High Courts21 Apr 2000Dismissed

Divisional Manager, United India Insurance Co. Ltd. Vs Bira Mallik and Another

Orissa High Court · (2000) 3 LLJ 1386

Motor Vehicles Act, 1939 — Section 147, 147(1)

High Courts21 Apr 2000Allowed

Sushanta Kumar Patra alias and Hemanta Kumar Das and Others Vs State of Orissa

Orissa High Court · (2000) 18 OCR 655

Criminal Procedure Code, 1973 (CrPC) — Section 482Immoral Traffic (Prevention) Act, 1956 — Section 2, 3, 4, 5, 6

High Courts21 Apr 2000Allowed

Prafulla Kumar Patel and Others Vs State of Orissa and Another

Orissa High Court · (2000) CriLJ 2724 : (2000) 18 OCR 660 : (2000) 1 OLR 649

Penal Code, 1860 (IPC) — Section 395

High Courts21 Apr 2000Allowed

Sudhansu Sekhar Sahoo alias Sudhansu Kumar Sahoo Vs State of Orissa

Orissa High Court · (2000) 90 CLT 543 : (2000) CriLJ 2896 : (2000) 18 OCR 650 : (2000) 1 OLR 688

Penal Code, 1860 (IPC) — Section 376

High Courts21 Apr 2000Allowed

Rabindranath Balliarsingh Vs State of Orissa

Orissa High Court · (2000) CriLJ 2535 : (2000) 1 OLR 612

Penal Code, 1860 (IPC) — Section 376

High Courts21 Apr 2000

Bhursa alias Bhursa Kira alias Prahallad Mallik Vs State of Orissa

Orissa High Court · (2000) CriLJ 2722 : (2000) 2 OLR 110

Penal Code, 1860 (IPC) — Section 376, 551

High Courts21 Apr 2000Allowed

Anda Padra Vs State of Orissa

Orissa High Court · (2000) 04 OHC CK 0001

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 79

High Courts20 Apr 2000Dismissed

Bancha Padhan and Another Vs Loka Pandi (having died) Surukha Pandiand Others

Orissa High Court · (2000) 90 CLT 234

Specific Relief Act, 1877 — Section 38, 54Specific Relief Act, 1963 — Section 38

High Courts20 Apr 2000

Smt. Chudamani Patra Vs State of Orissa and Others

Orissa High Court · (2000) 1 OLR 608

Constitution of India, 1950 — Article 226, 227

High Courts19 Apr 2000Dismissed

Oriental Insurance Co. Ltd. Vs Veena Sethi and Another

Orissa High Court · (2002) ACJ 843 : (2000) 90 CLT 588 : (2001) 3 LLJ 110

Workmens Compensation Act, 1923 — Section 3

High Courts19 Apr 2000

Parsuram Mishra Vs Padmalochan Nayak

Orissa High Court · (2000) 2 OLR 27

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106

High Courts18 Apr 2000

Md. Islam Vs State of Orissa

Orissa High Court · (2000) 04 OHC CK 0010

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 251, 309, 482Penal Code, 1860 (IPC) — Section 120(B), 161, 409, 420, 460

High Courts17 Apr 2000Allowed

Nabaghana Mohanty and Others Vs Dwarikanath Tripathy and Another

Orissa High Court · (2000) 18 OCR 748

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 143, 144, 145

High Courts11 Apr 2000Allowed

T. Esseswar Rao Patra Vs Rusava Mohanty and Another

Orissa High Court · (2000) 18 OCR 751

Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1973 (CrPC) — Section 144, 145

High Courts10 Apr 2000Dismissed

Gopa Bariha Vs Republic of India

Orissa High Court · (2000) CriLJ 3591 : (2000) 18 OCR 728 : (2000) 4 RCR(Criminal) 399

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409, 477APrevention of Corruption Act, 1947 — Section 19, 5(1), 5(2)

High Courts10 Apr 2000

Welfare Thrift and Multipurpose Co-operative Society Ltd. and Another Vs State of Orissa and Others

Orissa High Court · AIR 2000 Ori 134 : (2000) 90 CLT 560

Constitution of India, 1950 — Article 14

High Courts07 Apr 2000Dismissed

Santosh Kumar Mohanta and Others, etc. Vs Council of Higher Secondary Education, Orissa and Others

Orissa High Court · AIR 2000 Ori 105 : (2000) 89 CLT 760

Constitution of India, 1950 — Article 226