High Courts23 Jun 2000Dismissed
Dinabandhu Pradhan and Another Vs Chaitan Sahu and Others
Orissa High Court · (2000) 06 OHC CK 0054
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,032 of 1,623
High Courts23 Jun 2000Allowed
Satish Kumar Goenka Vs S.R.K. Mohan and another
Orissa High Court · (2001) 91 CLT 153 : (2000) 2 OLR 330
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts23 Jun 2000Dismissed
Prahallad Kar Vs State of Orissa
Orissa High Court · (2001) 91 CLT 315
Constitution of India, 1950 — Article 309Criminal Procedure Code, 1973 (CrPC) — Section 173, 2, 468(1), 468(2)Orissa Civil Services (Pension) Rules, 1992 — Rule 7(2)
High Courts23 Jun 2000Dismissed
Bali Tellam Naidu Vs State and others
Orissa High Court · (2001) 91 CLT 19
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 149, 302
High Courts23 Jun 2000Allowed
Ram Prasad Mohapatra Vs Additional District Magistrate and Others
Orissa High Court · (2000) 2 OLR 215
Orissa Land Reforms Act, 1960 — Section 15
High Courts23 Jun 2000Dismissed
Dr. Rajat Mohanty Vs Orissa Public Service Commission and Others
Orissa High Court · (2000) 06 OHC CK 0017
High Courts23 Jun 2000
Ajoy Kumar Mitra Vs Steel Authority of India Ltd. and Others
Orissa High Court · (2000) 90 CLT 240 : (2002) 92 FLR 460 : (2000) 2 LLJ 1516
Industrial Disputes Act, 1947 — Section 33(2)
High Courts23 Jun 2000Dismissed
Special Land Acquisition Officer Vs Sadasiva Sahu
Orissa High Court · (2000) 90 CLT 315
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts23 Jun 2000
Sukanande Catholic Church and Another Vs Aspati Pradhan and Others
Orissa High Court · AIR 2000 Ori 166 : (2000) 90 CLT 263
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Jun 2000Dismissed
Gokula Chandra Rout Vs State of Orissa
Orissa High Court · (2000) 06 OHC CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(4), 340, 341Penal Code, 1860 (IPC) — Section 106, 172, 173, 174, 175
High Courts22 Jun 2000
Smt. Basanti Bose Vs Civil Judge (Senior Division) and Others
Orissa High Court · (2000) 90 CLT 426 : (2000) 2 OLR 252
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 28
High Courts21 Jun 2000
Ramesh Chandra Das and Others Vs Kasinath Jena and Another
Orissa High Court · (2000) CriLJ 4006 : (2000) 2 OLR 162
Criminal Procedure Code, 1973 (CrPC) — Section 202, 294, 323Penal Code, 1860 (IPC) — Section 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 23, 9
High Courts21 Jun 2000
Chandra Sekhar Sahoo and Others Vs Chandrasekhar Das and Others
Orissa High Court · (2000) 2 OLR 128
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 145Orissa Estates Abolition Act, 1951 — Section 6, 7
High Courts21 Jun 2000Allowed
Jagadananda Patel Vs Divisional Forest Officer, Bamara Division, and Another
Orissa High Court · (2001) CriLJ 1997
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
High Courts21 Jun 2000
Sri Jagadish Rai Puri Vs Epari Bhaskar Patra and Others
Orissa High Court · (2000) 90 CLT 501
High Courts20 Jun 2000Dismissed
Union of India (UOI) Vs Smt. Jshna Kanhar
Orissa High Court · (2000) 90 CLT 291
Railway Claims Tribunal Act, 1987 — Section 23
High Courts20 Jun 2000Allowed
Babaji ' Balakrishna Mallik and others, Shyama Jena and others and Kelu ' Kailash Sial and others Vs State of Orissa
Orissa High Court · (2001) 91 CLT 65
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 449
High Courts20 Jun 2000Allowed
Lakshmi Kirsani Vs The State
Orissa High Court · (2001) 91 CLT 223 : (2001) CriLJ 3648 : (2000) 2 OLR 42
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jun 2000Dismissed
General Manager, Barsuan Iron Mines Vs Mukta Naik
Orissa High Court · (2001) 1 ACC 205 : (2001) ACJ 742 : (2000) 90 CLT 300
Employees Compensation Act, 1923 — Section 30
High Courts20 Jun 2000Allowed
Edgalla Sanneya Vs State of Orissa
Orissa High Court · (2000) 06 OHC CK 0011
Penal Code, 1860 (IPC) — Section 302, 34