High Courts19 Jul 2000Allowed

Jubraj Bariha Vs State of Orissa

Orissa High Court · (2000) 07 OHC CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 439(2), 482General Clauses Act, 1897 — Section 10, 9Penal Code, 1860 (IPC) — Section 302