High Courts21 Sept 2000Allowed
Mittal Rice Mills (P) Ltd. Vs State of Orissa
Orissa High Court · (2001) 122 STC 159
Orissa Sales Tax Act, 1947 — Section 3B
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,025 of 1,623
High Courts21 Sept 2000Allowed
Asiatic Gases Ltd. Vs State of Orissa and Others
Orissa High Court · (2001) 121 STC 405
Orissa Sales Tax Act, 1947 — Section 2
High Courts20 Sept 2000
Smt. Sandhya Rani Sahoo Vs Debendra Kumar Sahoo
Orissa High Court · (2000) 90 CLT 744 : (2001) 1 DMC 224
High Courts20 Sept 2000
Commissioner of Income Tax Vs Bagaria Agencies
Orissa High Court · (2000) 90 CLT 693 : (2001) 248 ITR 248
Income Tax Act, 1961 — Section 256(1), 263, 43B
High Courts19 Sept 2000Dismissed
Prakash Chandra Swain Vs Kusima Bewa and Others
Orissa High Court · (2000) 90 CLT 702
High Courts19 Sept 2000Allowed
Trinetra Construction Vs Commissioner of Sales Tax and Others
Orissa High Court · (2000) 2 OLR 460 : (2000) 120 STC 295
Orissa Sales Tax Act, 1947 — Section 9Orissa Sales Tax Rules, 1947 — Rule 6A
High Courts15 Sept 2000Allowed
Deepak Kumar Basu Vs Commissioner, Consolidation and Others
Orissa High Court · (2000) 2 OLR 556
High Courts15 Sept 2000
Sri Krushna Chandra Panda and Others Vs State of Orissa and Others
Orissa High Court · (2000) 2 OLR 437
Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 2000
Dipali Mandal Vs State of Orissa and Others
Orissa High Court · (2000) 90 CLT 570 : (2000) 2 OLR 438
Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 2000Allowed
Pedini Adikanda Vs Dasari Palli and Others
Orissa High Court · (2001) 20 OCR 94 : (2000) 2 OLR 582
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts14 Sept 2000Allowed
Jadunath Dhal Vs State of Orissa and Others
Orissa High Court · (2000) 90 CLT 804 : (2000) 2 OLR 573
Land Acquisition Act, 1894 — Section 18
High Courts14 Sept 2000Allowed
Sukadev Samantaray Vs State of Orissa
Orissa High Court · (2001) 73 ECC 382 : (2000) 2 OLR 487
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Sept 2000Allowed
Mohan Parida Vs State of Orissa
Orissa High Court · (2001) CriLJ 410
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Sept 2000Allowed
Radhanath Jena Vs Jadunath Jena and others
Orissa High Court · (2001) 91 CLT 647 : (2000) 2 OLR 510
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts14 Sept 2000Dismissed
Bhabani Panda alias Das Vs Santosh Kumar Panda and Others
Orissa High Court · (2001) 1 OLR 300
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6(1), 141Constitution of India, 1950 — Article 226 , 227
High Courts14 Sept 2000
Harekrushna Jena Vs State of Orissa and Others
Orissa High Court · (2000) 90 CLT 698 : (2000) 2 OLR 575
Orissa Land Reforms Act, 1960 — Section 15, 36A, 5(1), 51, 51(1)
High Courts14 Sept 2000Dismissed
Ajit Kumar Patnaik Vs Republic of India
Orissa High Court · (2000) 2 OLR 475
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts12 Sept 2000Allowed
Rajendra Kumar Bisoi Vs Union of India (UOI) and Others
Orissa High Court · (2000) 90 CLT 527 : (2000) 2 OLR 417
Constitution of India, 1950 — Article 226, 227
High Courts12 Sept 2000Allowed
Bhubaneswar Chhatria Vs Union of India (UOI) and Others
Orissa High Court · (2000) 2 OLR 564
High Courts11 Sept 2000Allowed
Krushna Das and Others Vs Commissioner, Land Records and Settlement and Others
Orissa High Court · (2001) 1 OLR 288