High Courts22 Dec 2000
Manas Ranjan Thakur Vs State of Orissa
Orissa High Court · (2001) 20 OCR 176 : (2001) 1 OLR 334
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,020 of 1,623
High Courts21 Dec 2000Allowed
Kalidas Mohapatra, Rajkishore Routray, Basudev Mohanty and Shyamaghana Mishra Vs State of Orissa and Others
Orissa High Court · (2001) 92 CLT 605 : (2001) 2 OLR 508
Constitution of India, 1950 — Article 226, 227
High Courts21 Dec 2000
Bharati Ray Vs Director, Xavier Institute of Management and Others
Orissa High Court · (2001) 20 OCR 269 : (2001) 1 OLR 134
Constitution of India, 1950 — Article 141Protection of Human Rights Act, 1993 — Section 2
High Courts21 Dec 2000
Steel Authority of India Ltd., Rourkela Steel Plant Vs Assistant Labour Commissioner (Central) and Controlling Authority and Others
Orissa High Court · (2000) 85 FLR 71 : (2001) 1 OLR 127
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Dec 2000Allowed
Arabinda Panda Vs State of Orissa and Others
Orissa High Court · (2001) 1 OLR 233
Orissa Education (Establishment, Recognition and Management of Private Junior Colleges/Higher Secondary Schools) Rules, 1991 — Rule 30Orissa Education Act, 1969 — Section 10, 27
High Courts19 Dec 2000Dismissed
Ranjan Das and others Vs State of Orissa
Orissa High Court · (2001) 91 CLT 475 : (2001) 20 OCR 150
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 173(2), 190Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts18 Dec 2000Allowed
M/s. Swastik Builders and Development Pvt. Ltd. Vs State of Orissa and others
Orissa High Court · AIR 2001 Ori 47
Constitution of India, 1950 — Article 226Orissa Development Authorities Act, 1982 — Section 103(3), 15, 16, 17, 18
High Courts15 Dec 2000
Orissa State Financial Corporation Vs Shri Sailendra Narayan Patnaik and Another
Orissa High Court · (2001) 1 OLR 87
Limitation Act, 1963 — Article 136 , 137State Financial Corporations Act, 1951 — Section 31, 32
High Courts15 Dec 2000Dismissed
Niranjan Soren Vs Senior Regional Manager, Hindustan Petroleum Corporation Ltd.
Orissa High Court · (2001) 92 CLT 218 : (2001) 1 OLR 131
Arbitration and Conciliation Act, 1996 — Section 2(1), 34, 34(1), 36, 42Civil Procedure Code, 1908 (CPC) — Section 2(1)
High Courts15 Dec 2000Dismissed
Sana alias Sanatan Datamudia Vs State of Orissa
Orissa High Court · (2000) 12 OHC CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 9Explosives Act, 1884 — Section 9(B)
High Courts15 Dec 2000Dismissed
Smt. Kuntala Mohanta Vs Union of India (UOI) and Others
Orissa High Court · (2001) 1 OLR 269
Orissa Civil Services (Rehabilitation Assistance) Rules, 1990 — Rule 16, 16(1)
High Courts14 Dec 2000Allowed
Smt. Basanta Manjari Das Vs Life Insurance Corporation of India and Others
Orissa High Court · (2001) 1 OLR 115
Constitution of India, 1950 — Article 226, 227
High Courts14 Dec 2000Dismissed
Akshaya Kumar Barik Vs Bhaskar Sahoo and Others
Orissa High Court · (2001) 1 OLR 74
Constitution of India, 1950 — Article 227
High Courts14 Dec 2000Dismissed
Pramila Das Vs Harinarayan Pratihari and Another
Orissa High Court · (2001) 20 OCR 285 : (2001) 1 OLR 78
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts13 Dec 2000Allowed
Jitendra Kumar Bisoyi Vs State of Orissa and Others
Orissa High Court · (2001) 1 OLR 119
Constitution of India, 1950 — Article 12, 14Contract Act, 1872 — Section 10
High Courts13 Dec 2000Dismissed
Surendra Dash Vs Laxmidhar Sahoo and Another
Orissa High Court · (2001) 1 OLR 65
Births, Deaths and Marriages Registration Act, 1886 — Section 28, 9Constitution of India, 1950 — Article 226, 227Orissa Municipal Act, 1950 — Section 16(1)
High Courts13 Dec 2000Allowed
Sankarananda Nayak Vs State of Orissa
Orissa High Court · (2001) 20 OCR 334 : (2001) 1 OLR 107
Criminal Procedure Code, 1973 (CrPC) — Section 399, 401Penal Code, 1860 (IPC) — Section 465, 477A
High Courts12 Dec 2000Allowed
Sampad alias Srustidhar Mallick and Another Vs State of Orissa
Orissa High Court · (2001) CriLJ 793 : (2001) 20 OCR 157 : (2001) 3 RCR(Criminal) 144
Penal Code, 1860 (IPC) — Section 376(2)
High Courts12 Dec 2000Allowed
Ramesh Haldar Vs State of Orissa
Orissa High Court · (2001) 92 CLT 27 : (2001) 20 OCR 31 : (2001) 1 OLR 245
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Dec 2000Dismissed
Bijay Kumar Sahoo Vs Sarat Chandra Naik and others
Orissa High Court · (2001) 91 CLT 579 : (2001) 20 OCR 137
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 323, 426