High Courts23 Feb 2001Dismissed
Prafulla Das Vs Arakshita Behera and Others
Orissa High Court · (2001) 1 OLR 661
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,017 of 1,623
High Courts23 Feb 2001
Smt. Sanghamitra Singh Vs Kailash Chandra Singh
Orissa High Court · AIR 2001 Ori 151 : (2001) 91 CLT 404
Family Courts Act, 1984 — Section 19, 7Hindu Marriage Act, 1955 — Section 13, 25, 30, 9
High Courts23 Feb 2001Allowed
Arjuna Charan Mishra Vs State Bank of India and others
Orissa High Court · (2001) 91 CLT 418 : (2001) 2 LLJ 605 : (2001) 1 OLR 432
Constitution of India, 1950 — Article 226, 227State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 32(4), 49, 50(1)
High Courts20 Feb 2001Allowed
Hemanta Kumar Sahu and Sribachha Naik Vs State of Orissa
Orissa High Court · (2001) CriLJ 2799 : (2001) 20 OCR 511 : (2001) 1 OLR 596
Penal Code, 1860 (IPC) — Section 34, 366, 376
High Courts20 Feb 2001Allowed
Jogindra Singh Vs State of Orissa
Orissa High Court · (2001) 92 CLT 655 : (2001) CriLJ 2401 : (2001) 20 OCR 407 : (2001) 1 OLR 404
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 52, 55, 57
High Courts20 Feb 2001Dismissed
State of Orissa Vs Sadana Gouda and others
Orissa High Court · (2001) 92 CLT 293 : (2001) 20 OCR 558 : (2001) 1 OLR 464
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 395
High Courts20 Feb 2001Allowed
Raju Qurasi Vs State of Orissa
Orissa High Court · (2001) 91 CLT 543 : (2001) CriLJ 1949 : (2001) 77 ECC 308
Arms Act, 1959 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts20 Feb 2001Allowed
Daman Bhoi and Others Vs The State
Orissa High Court · (2001) 92 CLT 531 : (2001) 20 OCR 564 : (2001) 1 OLR 458
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 307, 34
High Courts20 Feb 2001Allowed
Udayanath Swain and Another Vs State of Orissa
Orissa High Court · (2001) 20 OCR 516 : (2001) 1 OLR 391
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts16 Feb 2001Dismissed
State Vs Yudhisthira Nanda
Orissa High Court · (2001) 1 OLR 490
Criminal Procedure Code, 1973 (CrPC) — Section 317Penal Code, 1860 (IPC) — Section 279, 304
High Courts16 Feb 2001
Atul Churiwala Vs State of Orissa
Orissa High Court · (2001) 1 OLR 484
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401Orissa Factories Rules, 1950 — Rule 102
High Courts16 Feb 2001Allowed
Bhagabat Marandi and others Vs State of Orissa
Orissa High Court · (2001) 91 CLT 425 : (2001) 20 OCR 449 : (2001) 1 OLR 387
Criminal Procedure Code, 1973 (CrPC) — Section 401, 491Penal Code, 1860 (IPC) — Section 147, 148, 149, 279, 304
High Courts16 Feb 2001Allowed
Dr. Arun Kumar Dandapat Vs Collector and District Magistrate, Cuttack and other
Orissa High Court · (2001) 3 CivCC 568 : (2001) 91 CLT 649 : (2001) 1 OLR 409 : (2001) 1 OLR 408 : (2002) 1 RCR(Civil) 405
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 74 , 75, 76, 77, 78
High Courts16 Feb 2001
President, M/s Shivaji Multipurpose Co-operative Society Limited Vs State of Orissa and others
Orissa High Court · (2001) 91 CLT 524 : (2001) 1 OLR 395
Constitution of India, 1950 — Article 226, 227
High Courts16 Feb 2001Allowed
Laxminarayan Purohit Vs Additional Commissioner of Commercial Taxes and another
Orissa High Court · (2001) 92 CLT 67 : (2001) 1 OLR 526
Constitution of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 13Orissa Sales Tax Rules, 1947 — Rule 37
High Courts16 Feb 2001Allowed
Smt. Buli Dash Vs State of Orissa and others
Orissa High Court · (2001) 91 CLT 734 : (2001) 1 OLR 580
Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1964 — Section 18(2), 25, 25(3)Orissa Panchayat Samiti (Conduct of Business) Rules, 1969 — Rule 5
High Courts13 Feb 2001
Smt. Satyabhama Mohapatra Vs Chairman-cum-Managing Director, Grid Corporation of Orissa Ltd. and Others
Orissa High Court · AIR 2001 Ori 134
Electricity (Supply) Act, 1948 — Section 18
High Courts12 Feb 2001
Kutumina Construction Pvt. Ltd. Vs Collector and Others
Orissa High Court · AIR 2001 Ori 122
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts08 Feb 2001Allowed
M. Jagadiswar Rao and others Vs Pratibasini Mohanty and others
Orissa High Court · (2001) 2 CivCC 545 : (2001) 91 CLT 710 : (2001) 1 OLR 382 : (2001) 4 RCR(Civil) 652
Civil Procedure Code, 1908 (CPC) — Section 2(2)Succession Act, 1925 — Section 276, 299
High Courts07 Feb 2001
Pravash Kumar Sahoo Vs S.M. Pattnaik and others
Orissa High Court · (2001) 92 CLT 32 : (2001) 1 OLR 373
All India Services (Discipline and Appeal) Rules, 1969 — Rule 8