High Courts28 Jun 2001Dismissed
The Union of India and Others Vs Sushil Kumar Mohapatra and Another
Orissa High Court · (2001) 92 CLT 766
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 1,009 of 1,623
High Courts28 Jun 2001
N. Budhiama Vs Land Acquisition Officer and Another
Orissa High Court · (2001) 2 OLR 166
Land Acquisition Act, 1894 — Section 5
High Courts22 Jun 2001Dismissed
Sanjeev Marik Vs State of Orissa
Orissa High Court · (2001) 21 OCR 389
Criminal Procedure Code, 1973 (CrPC) — Section 250, 313, 377, 378, 386Penal Code, 1860 (IPC) — Section 307, 323, 324
High Courts22 Jun 2001Partly Allowed
Narada Maharana Vs Pramila Kumari Dei
Orissa High Court · AIR 2002 Ori 33
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Evidence Act, 1872 — Section 45
High Courts22 Jun 2001Allowed
Subhakanta Swain Vs Board of Secondary Education, Orissa and Others
Orissa High Court · (2001) 92 CLT 739
Orissa Education Code — Article 272, 272(2)
High Courts22 Jun 2001Dismissed
Sri Ajit Narayan Bhanja Deo Vs Union of India and others
Orissa High Court · (2001) 92 CLT 258
Constitution of India, 1950 — Article 226 , 227Industrial Disputes Act, 1947 — Section 10, 12, 12(5)Limitation Act, 1963 — Article 137
High Courts22 Jun 2001Dismissed
The Divisional Manager, United India Insurance Co. Ltd. Vs Smt. Kumari Pradhan and Others
Orissa High Court · (2001) 2 OLR 502
Motor Vehicles Act, 1988 — Section 170
High Courts22 Jun 2001Allowed
Bhagirati Sahu and others Vs Akapati Bhaskar Patra
Orissa High Court · AIR 2001 Ori 185
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, 115, 115(1), 151Evidence Act, 1872 — Section 73
High Courts21 Jun 2001Dismissed
Kartikeswar Patnaik Vs Sate of Orissa and Another
Orissa High Court · (2001) 21 OCR 70
Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 313, 350, 351, 482Penal Code, 1860 (IPC) — Section 395
High Courts21 Jun 2001Dismissed
Sri Daud Sagar Vs State of Orissa
Orissa High Court · (2001) 92 CLT 222 : (2001) CriLJ 3868 : (2001) 21 OCR 73
Criminal Procedure Code, 1973 (CrPC) — Section 239, 240, 482Orissa Conduct of Examinations Act, 1988 — Section 9Penal Code, 1860 (IPC) — Section 120, 34
High Courts21 Jun 2001Dismissed
Richitra Kumar Sahu and Others Vs Sabitri Karan
Orissa High Court · (2001) 06 OHC CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(2), 210, 227, 228Penal Code, 1860 (IPC) — Section 395
High Courts20 Jun 2001Dismissed
William George Benedict alias Bhakta Das Vs State of Orissa
Orissa High Court · (2001) 2 OLR 116
Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 167(2), 170, 173Penal Code, 1860 (IPC) — Section 120
High Courts20 Jun 2001Dismissed
Narendra Kumar Raichoudhury alias Gaba Choudhury Vs State of Orissa
Orissa High Court · (2001) 21 OCR 8
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306, 34
High Courts20 Jun 2001Dismissed
Narendra Kumar Raichoudhury @ Gaba Choudhury Vs State of Orissa
Orissa High Court · (2001) 92 CLT 128
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306, 34
High Courts20 Jun 2001Allowed
Smt. Suryakanti Rao and others Vs Sarathi Rao
Orissa High Court · (2001) 92 CLT 206 : (2001) 2 DMC 526 : (2001) 2 OLR 126
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 401
High Courts20 Jun 2001Dismissed
Atko Kujur Vs Mahalat Sa
Orissa High Court · (2001) 21 OCR 297 : (2001) 2 OLR 112
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202
High Courts20 Jun 2001Allowed
Mahima ' Mahimananda Mishra and others Vs State of Orissa and others
Orissa High Court · (2001) 94 CLT 174 : (2001) 92 CLT 174 : (2001) 21 OCR 133 : (2001) 2 OLR 104
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(2), 173(3), 173(4), 173(5)Penal Code, 1860 (IPC) — Section 156(3), 34, 364
High Courts20 Jun 2001Dismissed
B. Bhima Rao and Others Vs Bulli Laxmi and Another
Orissa High Court · (2001) 92 CLT 601 : (2002) 2 DMC 419 : (2001) 21 OCR 130
Penal Code, 1860 (IPC) — Section 498Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts19 Jun 2001Allowed
Girija Prasanna Panda Vs Orissa State Bar Council and Others
Orissa High Court · (2001) 2 OLR 216
Advocates Act, 1961 — Section 35
High Courts18 Jun 2001Allowed
Smt. Bauri Dehuri Vs Smt. Kamala Pradhan and Others
Orissa High Court · AIR 2001 Ori 179 : (2001) 2 OLR 128
Orissa Grama Panchayat Act, 1965 — Section 39(1)