Kartik Chhatria and Bharat Majhi Vs State of Orissa
Orissa High Court · (2002) 93 CLT 210
COURT ARCHIVE
32,443 judgments · page 1,005 of 1,623
Orissa High Court · (2002) 93 CLT 210
Orissa High Court · (2001) 2 OLR 433
Orissa High Court · (2001) 09 OHC CK 0001
Orissa High Court · (2001) 2 OLR 442
Orissa High Court · (2001) 92 CLT 712 : (2001) 21 OCR 581
Orissa High Court · (2001) 21 OCR 440
Orissa High Court · (2001) 92 CLT 444 : (2002) 1 DMC 33 : (2001) 2 OLR 381
Orissa High Court · (2001) 92 CLT 673 : (2002) CriLJ 371 : (2001) 21 OCR 546 : (2001) 2 OLR 394
Orissa High Court · (2001) 2 OLR 414
Orissa High Court · (2001) 92 CLT 593
Orissa High Court · (2001) 08 OHC CK 0009
Orissa High Court · (2004) 4 BC 416 : (2002) 1 CivCC 300 : (2001) 92 CLT 779 : (2001) 2 OLR 398
Orissa High Court · (2001) 2 OLR 410
Orissa High Court · (2001) 21 OCR 437
Orissa High Court · (2001) 2 OLR 402
Orissa High Court · (2001) CriLJ 4359 : (2001) 21 OCR 428 : (2001) 2 OLR 435
Orissa High Court · (2001) 21 OCR 552
Orissa High Court · (2001) 2 OLR 482 : (2002) 126 STC 79
Orissa High Court · (2001) 3 CivCC 690 : (2001) 92 CLT 539 : (2001) 2 OLR 425 : (2002) 1 RCR(Civil) 428
Orissa High Court · (2001) 2 OLR 578