High Courts13 Jan 2026Disposed Of
Puspanjali Sahoo Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1778
Constitution Of India, 1950-Article 21, 23, 226, 227, 300A
COURT ARCHIVE
Orissa High Court judgments, 2026
859 judgments · page 43 of 43
High Courts12 Jan 2026Dismissed
Principal Secretary To Government, Works Department, Govt. Of Odisha, Bhubaneswar And Others Vs Ashok Kumar Pattanayak And Another
Orissa High Court · (2026) 01 OHC CK 1766
Constitution Of India, 1950-Article 12Odisha Civil Services (Pension) Rules, 1992,-Rule 3, 18, 18(3)
High Courts12 Jan 2026Dismissed
Kamal Mallick @ Lalu Vs State Of Odisha & Another
Orissa High Court · (2026) 01 OHC CK 1765
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 2(2)(va), 3(1)(r)(s), 14ABharatiya Nyaya Sanhita, 2023-Section 3(5), 74, 103, 109, 115(2), 126(2), 296, 351(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 181
High Courts09 Jan 2026Disposed Of
Dhruti Ranjan Mohanty Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1758
Constitution Of India, 1950-Article 226, 227
High Courts09 Jan 2026Disposed Of
Dhruti Ranjan Mohanty & Another Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1757
Constitution Of India, 1950-Article 226, 227
High Courts09 Jan 2026Disposed Of
Nandi Keswar Patra @ Mohapatra Vs State Of Odisha & Others
Orissa High Court · (2026) 01 OHC CK 1756
Constitution Of India, 1950-Article 226, 227
High Courts08 Jan 2026Disposed Of
Jayanti Biswas & Others Vs State Of Odisha & Others
Orissa High Court · (2026) 01 OHC CK 1764
Constitution Of India, 1950-Article 226, 227
High Courts08 Jan 2026Disposed Of
Subhrajit Swain And Another Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1763
Constitution Of India, 1950-Article 226, 227Orissa Registration Rules, 1988-Rule 100Registration Act, 1908-Section 71
High Courts08 Jan 2026Disposed Of
Sudhansu Sekhar Bhuyan And Another Vs State Of Odisha And Others
Orissa High Court · (2026) 01 OHC CK 1762
Constitution Of India, 1950-Article 226, 227Orissa Registration Rules, 1988-Rule 100Registration Act, 1908-Section 71
High Courts08 Jan 2026Disposed Of
Swarnalata Biswal And Others Vs Babuli Prusty & Others
Orissa High Court · (2026) 01 OHC CK 1761
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Act, 1958-Section 15(b)
High Courts08 Jan 2026Disposed Of
Minarva Dash Vs Collector, Angul & Others
Orissa High Court · (2026) 01 OHC CK 1760
Constitution Of India, 1950-Article 226, 227
High Courts08 Jan 2026Disposed Of
Kizakkekalayil Anujikumar Anujith Vs Union Of India
Orissa High Court · (2026) 01 OHC CK 1759
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 84, 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(B), 20(b)(ii)(C), 23, 27(A), 28, 29, 37Bharatiya Nyaya Sanhita, 2023-Section 209, 269
High Courts07 Jan 2026Allowed
Gouranga Chandra Mohanty And Others Vs Saraswati Mohapatra (Since Dead) Through L.Rs.
Orissa High Court · (2026) 01 OHC CK 1749
Code Of Civil Procedure, 1908-Section 47Indian Succession Act, 1925-Section 2(h), 57, 213(1), 213(2), 264Transfer of Property Act, 1882-Section 122, 123
High Courts07 Jan 2026Dismissed
M/S. Heraeus Electro-Nite International N.V., Belgium And Another Vs G.S. Narayan And Others
Orissa High Court · (2026) 01 OHC CK 1750
Constitution Of India, 1950-Article 20Code Of Civil Procedure, 1908-Section, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e), Order 7 Rule 11(f), Order 7 Rule 14(1)Specific Relief Act, 1963-Section 14(1)(c)
High Courts06 Jan 2026Disposed Of
Aswini Kumar Patra Vs Republic Of India (CBI)
Orissa High Court · (2026) 01 OHC CK 1753
Constitution Of India, 1950-Article 14, 15Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 120B, 409, 420, 471
High Courts06 Jan 2026Allowed/ Disposed Of
Sujata Sahu Vs Hemanta Kumar Sahu
Orissa High Court · (2026) 01 OHC CK 1752
Code Of Criminal Procedure, 1973-Section 125Code Of Civil Procedure, 1908-Section 24
High Courts06 Jan 2026Disposed Of
Pabana @ Prabhakar Sahu @ Pabana Sahu And Others Vs State Of Odisha
Orissa High Court · (2026) 01 OHC CK 1751
Odisha Excise Act, 2008-Section 52(a), 59, 62Code Of Criminal Procedure, 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Section 61(2), 103(1), 110, 118(3), 118(5), 123, 269, 274, 275
High Courts05 Jan 2026Disposed Of
Baman Charan Swain Vs Prabhat Kumar Swain And Others
Orissa High Court · (2026) 01 OHC CK 1755
Constitution Of India, 1950-Article 226, 227Code Of Civil Procedure, 1908-Section 96, 115, Order-23, Rule 3ALegal Services Authorities Act, 1987-Section 21(2)
High Courts05 Jan 2026Disposed Of
Bharati Mohanty Vs State Of Odisha & Another
Orissa High Court · (2026) 01 OHC CK 1754
Constitution Of India, 1950-Article 226, 227