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Orissa High Court judgments, 2025

704 judgments · page 24 of 36

High Courts15 May 2025Disposed Of

Pramod Kumar Singh Vs State Of Odisha Vs

Orissa High Court · (2025) 05 OHC CK 1200

Bharatiya Nyaya Sanhita, 2023 - Section 173(8), 193, 193(8), 193(9)Indian Penal Code, 1860 - Section 34, 313, 498ABharatiya Nyaya Sanhita, 2023 - Section 64, 66, 67, 68, 70, 71
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High Courts15 May 2025Dismissed

Bichitra Dalai @ Dalei Vs State Of Odisha Vs

Orissa High Court · (2025) 05 OHC CK 1198

Code of Criminal Procedure, 1973 - Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 25, 29, 37, 37(1)(b), 52A, 52A(2), 54, 57Evidence Act, 1872 - Section 25
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High Courts15 May 2025Allowed

Fejan Khan Vs State Of Odisha Vs

Orissa High Court · (2025) 05 OHC CK 1197

Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 102Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C)
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High Courts13 May 2025Disposed Of

Sunil @ Sarat @ Sabyasachi Vs State Of Odisha Vs

Orissa High Court · (2025) 05 OHC CK 1215

Constitution of India, 1950 - Article 21Indian Penal Code, 1860 - Section 120B, 121, 121A, 122, 124, 147, 148, 149, 435, 436, 506Unlawful Activities (Prevention) Act, 1967 - Section 16, 18, 20, 21, 23, 38, 40
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High Courts13 May 2025Disposed Of

Deepak Kumar Vs State Of Odisha Vs

Orissa High Court · (2025) 05 OHC CK 1214

Constitution of India, 1950 - Article 21Bharatiya Nyaya Sanhita, 2023 - Section 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii)(c), 25, 29, 37
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High Courts13 May 2025Allowed

Balaram Samal Vs State Of Odisha Vs

Orissa High Court · (2025) 05 OHC CK 1213

Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 101(5)Bharitiya Nyaya Sanhita 2023 - Section 3(5), 103, 303(2)
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High Courts13 May 2025Allowed

Abdul Riyaz Vs State Of Odisha Vs

Orissa High Court · (2025) 05 OHC CK 1212

Bharatiya Nyaya Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 41A, 482Indian Penal Code, 1860 - Section 34, 294, 323, 341, 427, 506
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