High Courts07 Jul 2011Dismissed
Trinath Naik @ Nayak Dead BY Lrs. and Others Vs Hema Bewa and Another
Orissa High Court · AIR 2012 Ori 15 : (2012) 2 DMC 196
Hindu Marriage Act, 1955 — Section 11, 12, 16
COURT ARCHIVE
Orissa High Court judgments, 2011
457 judgments · page 10 of 23
High Courts06 Jul 2011Dismissed
M/s. Hindustan Concrete Product Vs State of Orissa and Others
Orissa High Court · (2011) 2 OLR 600
Orissa Land Reforms (General) Rules, 1965 — Rule 12(1), 12AOrissa Land Reforms Act, 1960 — Section 73, 8(1), 8(2), 8A
High Courts06 Jul 2011Dismissed
Balaram Dandsena Vs State of Orissa
Orissa High Court · (2012) CriLJ 113 : (2011) 2 ILR (Ori) 127
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 498A
High Courts06 Jul 2011Dismissed
Laxman Gagarai Vs State of Orissa
Orissa High Court · (2012) CriLJ 44
Penal Code, 1860 (IPC) — Section 302, 324, 84
High Courts05 Jul 2011Dismissed
Orissa Mining Corporation Ltd. Vs Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court and Another
Orissa High Court · (2012) 132 FLR 258
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts29 Jun 2011
M/s. Vikash Metal and Power Ltd. and Another Vs Mangalam Metals and Ores Limited
Orissa High Court · (2011) 2 OLR 226
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202(2)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Jun 2011Allowed
Gatikrushna Nayak Vs State of Orissa
Orissa High Court · (2011) 2 OLR 642
Evidence Act, 1872 — Section 26Penal Code, 1860 (IPC) — Section 302
High Courts29 Jun 2011Allowed
State of Orissa Vs Gurudas Majhi
Orissa High Court · (2011) 06 OHC CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts29 Jun 2011Dismissed
State of Orissa Vs Daitary Rout and Others
Orissa High Court · (2011) 2 ILR (Ori) 90
Civil Procedure Code, 1908 (CPC) — Section 79Limitation Act, 1963 — Section 5
High Courts28 Jun 2011Allowed
Sankarsana Behera Vs State of Orissa
Orissa High Court · (2011) 2 ILR (Ori) 234
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts27 Jun 2011
Management of DAV Public School and Others Vs State of Orissa and Another
Orissa High Court · (2011) 06 OHC CK 0013
Constitution of India, 1950 — Article 14, 141, 19, 21, 21AOrissa Education (Establishment, Recognition and Management of Private Junior Colleges/Higher Secondary Schools) Rules, 1991 — Rule 2Orissa Higher Secondary Education Act, 1982 — Section 20, 20(1), 20(2), 20(3), 21
High Courts27 Jun 2011Dismissed
Berhampur Town House Building Co-operative Society Ltd. Vs M.D., Orissa Co-operative Housing Corporation and Another
Orissa High Court · (2012) 113 CALLT 377
High Courts24 Jun 2011Allowed
Ashok Kumar Sahoo Vs Forest Range Officer, Nayagarh and Another
Orissa High Court · (2011) 2 OLR 566
Orissa Forest Act, 1972 — Section 2, 56
High Courts24 Jun 2011Allowed
Balaram Panda Vs M/s. National Insurance Company Ltd. and Another
Orissa High Court · (2011) 2 OLR 622
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts24 Jun 2011Dismissed
Capital Urban House Building Co-Operative Society Ltd. Vs Phani Bhusan Kanungo and Another
Orissa High Court · (2011) 06 OHC CK 0008
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 12, 13, 13(1)Contract Act, 1872 — Section 23
High Courts22 Jun 2011Allowed
KCK Nilachal Power (P) Ltd. Vs State of Orissa and Others
Orissa High Court · (2011) 2 OLR 966
Land Acquisition Act, 1894 — Section 4(1)Orissa Land Reforms Act, 1960 — Section 38, 73
High Courts22 Jun 2011Allowed
Akhil Kumar Sahu and Another Vs State of Orissa and Others
Orissa High Court · (2011) 06 OHC CK 0011
Industrial Disputes Act, 1947 — Section 2Thermal Power Station (Acquisition and Transfer) Act, 1994 — Section 5
High Courts22 Jun 2011Allowed
Krushna Mohan Samal Vs State of Orissa
Orissa High Court · (2012) CriLJ 180
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 304A
High Courts21 Jun 2011Dismissed
Indian Tea Provisions Ltd. Vs Ram Krushna Dasmohapatra ' Tiki Pua
Orissa High Court · (2011) 06 OHC CK 0009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 9 Rule 13, 151
High Courts21 Jun 2011Dismissed
Santosh Kumar Sahoo Vs Ramawatar Saha
Orissa High Court · (2012) 113 CLT 1
Transfer of Property Act, 1882 — Section 106