High Courts19 Dec 2009Allowed
Mahavir Auto Diagnostic Pvt. Ltd. Vs Manoj Aiyer
Orissa High Court · (2010) 1 ILR (Ori) 382
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2), 482Penal Code, 1860 (IPC) — Section 34, 415, 420
COURT ARCHIVE
Orissa High Court judgments, 2009
894 judgments · page 2 of 45
High Courts19 Dec 2009Allowed
Dalu ' Sailendra Pradhan Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 386
Penal Code, 1860 (IPC) — Section 347, 375, 376
High Courts19 Dec 2009Dismissed
Biranchi Narayan Sahoo Vs State of Orissa
Orissa High Court · (2010) CLT 797 (Suppl Crl) : (2010) 1 ILR (Ori) 507 : (2010) 1 OLR 486 Supp
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
High Courts19 Dec 2009
Manoj Kumar Agarwal Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 245
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 287, 304(A)
High Courts17 Dec 2009
Sukru Gouda Vs State of Orissa
Orissa High Court · (2010) CLT 516 (Suppl Crl) : (2004) 27 OCR 486
Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts17 Dec 2009
Land Acquisition Officer Vs Smt. Premasila Dei and Others
Orissa High Court · (2010) 109 CLT 252 : (2010) 1 OLR 985 Supp
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts17 Dec 2009
Golap Manjari Mallick and Others Vs State of Orissa
Orissa High Court · (2010) CLT 541 (Suppl Crl) : (2010) 1 OLR 248 : (2011) 6 RCR(Criminal) 1666
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482Dowry Prohibition Act, 1961 — Section 4
High Courts16 Dec 2009
Sri Bhagirathi Panda and Others Vs State of Orissa and Others
Orissa High Court · (2010) CLT 825 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(2)Penal Code, 1860 (IPC) — Section 34, 436
High Courts16 Dec 2009Dismissed
Puranmal Vs Smt. Geetarani
Orissa High Court · (2010) 125 FLR 730 : (2010) 1 OLR 680
Workmens Compensation Act, 1923 — Section 2(1)(d)(i)
High Courts16 Dec 2009
Meena Sahoo Vs Banita Samal and Others
Orissa High Court · (2010) 1 OLR 163
Gram Panchayat Act, 1964 — Section 31
High Courts16 Dec 2009
Narendra Kumar Gochhayat and Others Vs Pratima Lenka
Orissa High Court · (2010) CLT 709 (Suppl Crl) : (2010) 1 OLR 482 Supp : (2010) OLR 709 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204(4), 307Penal Code, 1860 (IPC) — Section 143, 179, 34, 354, 504
High Courts15 Dec 2009
Nilachal Das Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 404 : (2010) 1 OLR 980 Supp
High Courts15 Dec 2009Dismissed
Purna Chandra Nayak and Others Vs Nisakar Nayak
Orissa High Court · (2010) 1 ILR (Ori) 228
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A
High Courts14 Dec 2009Allowed
Sri V. Prasant Kumar Raju Vs Madras Cement Ltd.
Orissa High Court · (2010) CLT 42 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 205, 317, 482
High Courts14 Dec 2009
Rajesh Mohanty Vs Union of India (UOI) and Another
Orissa High Court · (2010) 109 CLT 504 : (2010) 1 OLR 971 Supp
High Courts11 Dec 2009
MSP Sponge Iron Ltd. Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 840
Companies Act, 1956 — Section 11(1), 17(2), 17(4), 17AConstitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 15(1), 17A, 21(2), 22(4), 26(3), 26(3)
High Courts11 Dec 2009Dismissed
Manoranjan Panda Vs Sailendra Narayan Praharaj and Others
Orissa High Court · (2010) 109 CLT 489 : (2010) 1 OLR 968 Supp
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts11 Dec 2009Dismissed
Smt. Prativa Kar Vs Ananda Chandra Das
Orissa High Court · AIR 2010 Ori 53 : (2010) 109 CLT 507 : (2010) 1 OLR 950 Supp
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts11 Dec 2009Dismissed
The State of Orissa Vs Ghanashyam Sahoo
Orissa High Court · (2010) 109 CLT 253 : (2010) 1 OLR 947 Supp
Civil Procedure Code, 1908 (CPC) — Section 80