High Courts14 Aug 2006
Braja Kishore Mohanty Vs State of Orissa and Another
Orissa High Court · (2006) CLT 1124 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 173, 482
COURT ARCHIVE
Orissa High Court judgments, 2006
650 judgments · page 12 of 33
High Courts14 Aug 2006
Ashok Kumar Satpathy Vs The Collector and Another
Orissa High Court · (2007) 103 CLT 1 : (2006) 2 OLR 725
Essential Commodities Act, 1955 — Section 6A, 6A(1)
High Courts14 Aug 2006Dismissed
Executive Officer, Berhampur Municipalty Vs Ramahari Patra
Orissa High Court · (2007) CLT 166 (Suppl Crl) : (2007) 1 OLR 15 : (2007) OLR 166 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 468
High Courts14 Aug 2006
Birendra Mohan Gouda Vs State of Orissa
Orissa High Court · (2006) CLT 1089 (Suppl Crl) : (2006) 2 OLR 654
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Wild Life (Protection) Amendment Act, 2002 — Section 2(20), 39, 40, 51, 51(1)
High Courts11 Aug 2006
Adar Barad Vs Nilakantha Mohanty
Orissa High Court · (2007) CLT 685 Supp : (2007) 1 OLR 468
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, 151
High Courts11 Aug 2006
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Sri Kalandi Charan Jena and Others
Orissa High Court · (2007) 2 ACC 166 : (2006) 2 OLR 500
High Courts10 Aug 2006Allowed
Lokanath Mishra and Others Vs State of Orissa and Others
Orissa High Court · (2006) 2 OLR 544
Orissa Government Land Settlement Act, 1962 — Section 3(B), 7A(3)Orissa Government Land Settlement Rules, 1983 — Rule 5
High Courts10 Aug 2006
Commissioner of Income Tax Vs Orissa Forest Development Corporation Ltd.
Orissa High Court · (2007) 211 CTR 572 : (2007) 290 ITR 543 : (2006) 2 OLR 403 : (2008) 166 TAXMAN 345
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 143(3), 144Orissa Kendu Leaves (Control of Trade) Act, 1961 — Section 10
High Courts10 Aug 2006Allowed
Rama Chandra Sahoo and Dhadi Behera and Others Vs State of Orissa and Another
Orissa High Court · (2007) 103 CLT 276 : (2006) 2 OLR 769
Orissa Government Land Settlement Act, 1962 — Section 7A, 7A(3)Orissa Prevention of Land Encroachment Act, 1972 — Section 7(2)(a), 7(2)(b)
High Courts09 Aug 2006
Tata Sponge Iron Ltd. Vs State of Orissa and Others
Orissa High Court · (2007) 6 VST 461
High Courts09 Aug 2006
Rabinarayan Naik and Another Vs Suren Kumar Satpathy (dead) and Others
Orissa High Court · (2006) 2 OLR 523
High Courts09 Aug 2006Dismissed
State of Orissa and Another Vs Daitari Sahu and Others
Orissa High Court · (2007) CLT 785 Supp : (2007) 1 OLR 52
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts09 Aug 2006Allowed
Sanjee @ Sanjay Kumar Roul Vs State of Orissa
Orissa High Court · (2006) CLT 1035 (Suppl Crl) : (2006) CriLJ 4737 : (2006) 2 OLR 407 : (2006) OLR 1035 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 2006Allowed
Shankar Mishra Vs State of Orissa and Others
Orissa High Court · (2006) 2 OLR 453
National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 506
High Courts09 Aug 2006Dismissed
Assistant Sub-Inspector, R.P.F. Vs Sambhunath Shaw
Orissa High Court · (2006) CLT 1033 (Suppl Crl) : (2006) 2 OLR 456 : (2006) OLR 1033 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 164Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts09 Aug 2006Allowed
Bijaya Parida Vs State of Orissa and Others
Orissa High Court · (2006) CLT 1041 (Suppl Crl) : (2006) 2 OLR 591
Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 12(1), 3(2), 8Penal Code, 1860 (IPC) — Section 294, 302, 34
High Courts09 Aug 2006Allowed
Mangilal Agarwalla and Others Vs Smt. Manjulata Sahu and Others
Orissa High Court · (2006) 2 OLR 485
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6AConstitution of India, 1950 — Article 227
High Courts09 Aug 2006Dismissed
Ghanashyam Parida Vs State of Orissa
Orissa High Court · (2008) 1 OLR 217
Penal Code, 1860 (IPC) — Section 307, 332, 34Probation of Offenders Act, 1958 — Section 4
High Courts07 Aug 2006Dismissed
Sk. Illias Vs Co-operative for American Relief Everywhere, India and Others
Orissa High Court · AIR 2007 Ori 9
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Aug 2006Dismissed
Sabitri Khuntia and Others Vs Ram Avatar Modi
Orissa High Court · (2006) 2 OLR 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 47