High Courts13 Sept 2006Dismissed
Raja @ Rajendra Munda Vs State of Orissa
Orissa High Court · (2007) CLT 26 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 302, 324
COURT ARCHIVE
Orissa High Court judgments, 2006
650 judgments · page 10 of 33
High Courts13 Sept 2006Dismissed
Sita Majhi Vs State of Orissa
Orissa High Court · (2007) CLT 23 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts12 Sept 2006
Rabindra Kumar Pati Vs State of Orissa and Another
Orissa High Court · (2007) CriLJ 819
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts12 Sept 2006Allowed
Parsuram Patra Vs State of Orissa
Orissa High Court · (2007) CLT 384 (Suppl Crl) : (2007) 1 OLR 233
Criminal Procedure Code, 1973 (CrPC) — Section 293, 311Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts11 Sept 2006
Babu @ Gupteswar Balabantaray Vs State of Orissa
Orissa High Court · (2007) CLT 49 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 292(A), 294, 323, 376, 506
High Courts08 Sept 2006Allowed
Laxman Nari Vs State of Orissa
Orissa High Court · (2007) CLT 149 (Suppl Crl) : (2007) OLR 149 (Suppl Crl) : (2006) 2 OLR 617
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 341
High Courts06 Sept 2006Allowed
Sk. Kalim Vs State of Orissa and Others
Orissa High Court · (2007) CLT 157 (Suppl Crl) : (2007) OLR 157 (Suppl Crl) : (2006) 2 OLR 625
National Security Act, 1980 — Section 2(3), 3(2)Orissa Prevention of Gambling Act, 1955 — Section 3Penal Code, 1860 (IPC) — Section 294, 307, 323, 34, 341
High Courts05 Sept 2006Dismissed
Upendra Kumar Mohapatra Vs Bidhumukhi Panda and Others
Orissa High Court · AIR 2007 Ori 1
Limitation Act, 1963 — Article 109, 58
High Courts05 Sept 2006Dismissed
Samsad Begum Vs State of Orissa and Others
Orissa High Court · (2006) 102 CLT 809
Criminal Procedure Code, 1973 (CrPC) — Section 225, 270, 301, 302, 397Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 307, 498A
High Courts05 Sept 2006
Pramod Kumar Mishra, being dead his Legal Heirs and Others Vs Coal India Ltd. and Others
Orissa High Court · (2006) 102 CLT 853 : (2006) 2 OLR 612
High Courts04 Sept 2006
Krishna Garden Welfare Association Vs Central Electricity Supply Co. of Orissa Ltd. (CESCO) and Others
Orissa High Court · AIR 2007 Ori 4
Electricity Act, 2003 — Section 43
High Courts01 Sept 2006Allowed
State of Orissa Vs Sujan Naik
Orissa High Court · (2006) CLT 1220 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(A)
High Courts01 Sept 2006
Shivendra Narayan Bhanjadeo @ Shivendra Narayan Rabindra Narayan Bhanjadeo Vs State of Orissa
Orissa High Court · (2007) CLT 358 (Suppl Crl) : (2007) OLR 358 (Suppl Crl) : (2006) 2 OLR 727
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 457Penal Code, 1860 (IPC) — Section 307
High Courts01 Sept 2006
Shadiram Sharma ' Dhanchalia and Another Vs Dinesh Kumar Modi and Another Dinesh Kumar Modi Vs Shadiram Sharma ' Dhanchalia and Others
Orissa High Court · (2006) 2 OLR 549
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Orissa House Rent Control Act, 1967 — Section 7Specific Relief Act, 1963 — Section 5
High Courts01 Sept 2006Dismissed
Satyanarayan Patnaik Vs Notified Area Council, Kodala and Others
Orissa High Court · (2006) 09 OHC CK 0009
High Courts31 Aug 2006Dismissed
State of Orissa Vs Bhaskar Gouda and Another
Orissa High Court · (2007) CLT 321 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 307, 326, 34, 341
High Courts31 Aug 2006Dismissed
State of Orissa Vs Umesh Khanda
Orissa High Court · (2007) CLT 306 (Suppl Crl) : (2006) CLT 1201 (Suppl Crl) : (2007) OLR 306 (Suppl Crl) : (2006) 2 OLR 657 : (2006) OLR 1201 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 376
High Courts30 Aug 2006
Tarapada Ray, Chapalika Dash, Asutosh Dash and Mohit Das Vs State of Orissa and Others
Orissa High Court · (2007) CLT 612 Supp : (2006) 2 OLR 787
ORISSA GOVERNMENT LAND SETTLEMENT ACT, 1962 — Section 119, 3BOrissa Government Land Settlement Rules, 1983 — Rule 10
High Courts30 Aug 2006
Bhagaban Pradhan Vs State of Orissa
Orissa High Court · (2006) 102 CLT 598 : (2007) CriLJ 376
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts30 Aug 2006Allowed
Iswar Dehury Vs State of Orissa
Orissa High Court · (2006) 102 CLT 513 : (2006) 2 OLR 651
Penal Code, 1860 (IPC) — Section 302